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Gend Lal Patel vs Dharmvati
2023 Latest Caselaw 9332 MP

Citation : 2023 Latest Caselaw 9332 MP
Judgement Date : 21 June, 2023

Madhya Pradesh High Court
Gend Lal Patel vs Dharmvati on 21 June, 2023
Author: Rajendra Kumar (Verma)
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        SA No. 1473 of 2019
                                                (GEND LAL PATEL Vs DHARMVATI AND OTHERS)

                          Dated : 21-06-2023
                                 Shri Saket Malik - Advocate on behalf of Shri K.S. Jha - Advocate for

                          appellant.
                                 None for the respondents.

Heard on I.A. No.6431/2019 an application under Order 41 Rule 5. By order dated 06.09.2019, the execution of the impugned judgment and

decree dated 28.03.2019 shall remain stayed. The appeal has already been admitted. Accordingly, the interim order is hereby made absolute.

I.A. No.6431/2019 is finally disposed off. List for final hearing in due course.

(RAJENDRA KUMAR (VERMA)) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 6/22/2023 6:12:12 PM

 
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