I.K. Mansoori vs The State Of Madhya Pradesh
2023 Latest Caselaw 9265 MP

Citation : 2023 Latest Caselaw 9265 MP
Judgement Date : 20 June, 2023

Madhya Pradesh High Court

I.K. Mansoori vs The State Of Madhya Pradesh on 20 June, 2023

Author: Gurpal Singh Ahluwalia

                                       1
               IN THE HIGH COURT OF MADHYA PRADESH
                            AT JABALPUR
                                WP No. 9358 of 2023
                 (I.K. MANSOORI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

 Dated : 20-06-2023
        Shri Anoop Choudhary - Senior Advocate through Video Conferencing

with Ms. Jayalaxmi Iyer - Advocate for the petitioner.
        Shri Naveen Dubey - Government Advocate for respondent No.1/State.

Shri Ram Gulam Mahajan - Advocate for respondent No.2. Shri Kishore Shrivastava - Senior Advocate with Shri Kunal Thakre - Advocate for respondent No.3.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2023.06.20 19:11:35 +05'30'

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