Smt. Shahnaz Akhtar D/O Shri Azmal ... vs Asadulla Khan
2023 Latest Caselaw 9253 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         FA No. 625 of 2017
                                        (SMT. SHAHNAZ AKHTAR D/O SHRI AZMAL KHAN Vs ASADULLA KHAN)

                          Dated : 20-06-2023
                                  Shri P.N. Das - Advocate for appellant.

                                  Shri Jitendra Tiwari - Advocate for respondent.

The divorce petition filed by appellant-wife was rejected by the Family Court by impugned judgment and decree dated 22.07.2017.

The husband who is present in person alongwith his counsel submits that

he is ready and willing to annul the marriage.

Let the matter be taken up on 04.07.2023.

                               (SHEEL NAGU)                                (AVANINDRA KUMAR SINGH)
                                  JUDGE                                             JUDGE

                          YS




Signature Not Verified
Signed by: YOGESH KUMAR
SHIRVASTAVA
Signing time: 6/22/2023
6:21:09 PM