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Mahendra vs Mahaveer Kumar
2023 Latest Caselaw 9163 MP

Citation : 2023 Latest Caselaw 9163 MP
Judgement Date : 19 June, 2023

Madhya Pradesh High Court
Mahendra vs Mahaveer Kumar on 19 June, 2023
Author: Roopesh Chandra Varshney
                                                   1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT GWALIOR
                                             SA No. 1037 of 2022
                                     (MAHENDRA AND OTHERS Vs MAHAVEER KUMAR)

Dated : 19-06-2023
                    Shri S.K.Sharma- Advocate for the appellants.

                    Issue notice to the respondents on payment of process fee by registered

AD as well as ordinary mode. Process fee be paid within seven working days.

Notices be made returnable within four weeks. List thereafter.

In the meanwhile, the effect and operation of the judgment dated

23/03/2022 and decree passed by Seventh District Judge, Guna be remain stayed till the next date of hearing.

(ROOPESH CHANDRA VARSHNEY) JUDGE

Pj'S/-

PRINCEE BARAIYA 2023.06.20 10:18:27 -07'00'

 
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