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Jhitra vs The State Of Madhya Pradesh
2023 Latest Caselaw 8433 MP

Citation : 2023 Latest Caselaw 8433 MP
Judgement Date : 12 June, 2023

Madhya Pradesh High Court
Jhitra vs The State Of Madhya Pradesh on 12 June, 2023
Author: Anil Verma
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                     MCRC No. 21650 of 2023
                                                  (JHITRA Vs THE STATE OF MADHYA PRADESH)

                           Dated : 12-06-2023
                                  Shri Omprakash Solanki - Advocate for the applicant.

                                  Shri Hemant Sharma - Govt. Advocate for the respondent/State.

Counsel for the applicant prays for and is granted time to file a copy of the judgment passed in CRA no.766/2008.

List the matter in the next week.

(ANIL VERMA) JUDGE

amol

Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 12-06-2023 17:42:00

 
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