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Smt. Hemlata Pathak vs The State Of Madhya Pradesh
2023 Latest Caselaw 8432 MP

Citation : 2023 Latest Caselaw 8432 MP
Judgement Date : 12 June, 2023

Madhya Pradesh High Court
Smt. Hemlata Pathak vs The State Of Madhya Pradesh on 12 June, 2023
Author: Vijay Kumar Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 10182 of 2023 (SMT. HEMLATA PATHAK Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 12-06-2023

Shri Chandrakant Verma, counsel for the Petitioner . Shri Bhuwan Deshmukh, G.A. for State.

Counsel for the petitioner prays for time to examine the latest judgment of this Court with regard to applicability of policy of compassionate appointment

for consideration of the application.

List in the next week.

(VIJAY KUMAR SHUKLA) JUDGE

MK

Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 12-Jun-23 5:54:54 PM

 
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