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Smt. Niranjana Saxena vs Union Of India
2023 Latest Caselaw 8232 MP

Citation : 2023 Latest Caselaw 8232 MP
Judgement Date : 8 June, 2023

Madhya Pradesh High Court
Smt. Niranjana Saxena vs Union Of India on 8 June, 2023
Author: Sanjay Dwivedi
                                                       1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                   BEFORE
                                    HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                                      &
                                  HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL
                                              ON THE 8 th OF JUNE, 2023
                                           MISC. PETITION No. 2950 of 2023

                          BETWEEN:-
                          SMT. NEENA CHAUDHARY W/O SHRI R.C. CHAUDHARY,
                          AGED ABOUT 56 YEARS, OCCUPATION: POSTED AS
                          PRIMARY TEACHER KENDRIYA VIDYALAYA DURG
                          (C.G) R/O DURG DISTRICT DURG (CHHATTISGARH)

                                                                                .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18 INDUSTRIAL
                                AREA SHADEED JEET SINGH MARG (DELHI)

                          2.    ASSISTANT     COMMISSIONER      ESTT.II/III
                                KENDRIYA VIDYALAYA SANGATHA KVS 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                              .....RESPONDENTS

(BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2947 of 2023

BETWEEN:-

SMT. REKHA SHREE KUMAR W/O SHRI SHREE KUMAR, AGED ABOUT 51 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KEDRIYA VIDYALAYA DURGA R/O DURG DISTRICT DURG (CHHATTISGARH) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

2. ASSISTANT COMMISSIONER ESTT. II/III KENDRIYA VIDYALAYA SANGATHAN KVS 18 INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA SANGATHAN ( K V S ) JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2948 of 2023

BETWEEN:-

SMT. BINDU PRADEEP NAIR W/O SHRI KRISHNAN PRADEEP NAIR, AGED ABOUT 53 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KENDRIYA VIDYALAYA DURG (C,G,) R/O DURG DISTRICT DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMSSIONER 18 INDUSTRICAL AREA SHAHEED JEET SINGH MARG (DELHI)

2. ASSISTANT COMMISSIONER ESTT.II/III KENDRIYA VIDYALAYA SANGATHAN KVS 18 INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD DISTRICT (CHHATTISGARH)

.....RESPONDENTS Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

(BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2949 of 2023

BETWEEN:-

SMT. JYOTI KULKARNI W/O SHRI GOVIND NARAYAN, AGED ABOUT 56 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KENDRIYA VIDYALAYA DURG C.G. R/O DUGR DISTRICT DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2951 of 2023

BETWEEN:-

SMT. BHARTI SIKKEWAL W/O SHRI NARENDRA KUMAR SIKKEWAL, AGED ABOUT 52 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KENDRIYA VIDYALAYA DURG R/O DURG DISTRICT DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

THROUGH ITS COMMISSIONER 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2955 of 2023

BETWEEN:-

SMT. NEENA KHATRI W/O SHRI NEERAJ KHATRI, AGED ABOUT 55 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER R/O KENDRIYA VIDYALAYA, DURG (C.G.) R/O DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2959 of 2023

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

BETWEEN:-

SANJAY KUMAR RAJPUT S/O LATE SHRI BHAGAT SINGH RJAPUT, AGED ABOUT 55 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHR KENDRIYA VIDYALAYA CISF BHILAI DISTRICT DURG R/O BHILAI DISTRICT DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INDUSTRIAL AREA SHAHEED JEET SINNGH MARG (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA CISF BHILAI DISTRICT DURG (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2964 of 2023

BETWEEN:-

SMT. NEELAM SHARMA W/O SHRI S.K.SINGH, AGED ABOUT 56 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KENDRIYA VIDYALAYA DURG C.G. R/O DURG, DISTRICT DURG (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2966 of 2023

BETWEEN:-

SMT. RAMA BHATTACHARJEE W/O SHRI RISHIRAJ BHATTACHARJEE, AGED ABOUT 42 YEARS, OCCUPATION: POSTED AS PRIMARY TEACHER KENDRIYA VIDYALAYA DURG (C.G.) R/O 92/16 NEHRU NAGAR EAST BHILAI DISTRICT DURG C.G. (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INDUSTRIAL AREA SHAHEED JEET SINGH MARG NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2967 of 2023

BETWEEN:-

SMT. MEENA GUPTA W/O SHRI HIMANSHU BHUSAN Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MALLICK, AGED ABOUT 49 YEARS, OCCUPATION: POSTED AS TGT ENGLISH KENDRIYA VIDYALAYA DURG (C.G.) R/O BHILAI DISTRICT DURG C.G. (CHHATTISGARH)

.....PETITIONER (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INSTITUTIONAL AREA, SAHEED JEET SINGH MARG, NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.II/III) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INDUSTRIAL AREA SHADEED JEET SINGH MARG (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5 BANGLOWS TITURDIHA DISTRICT (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2968 of 2023

BETWEEN:-

SMT. SUMATI KHAKHRE W/O SHRI MEGHRAJ KHAKHERE, AGED ABOUT 51 YEARS, OCCUPATION: PRT KENDRA VIDYALAYA NO 3, BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDRIYA VIDYDALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

110016 (DELHI)

DISTRICT BHOPAL (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2969 of 2023

BETWEEN:-

SMT. VINITA SHARMA W/O SHRI ASHISH KUMAR SHARMA, AGED ABOUT 57 YEARS, OCCUPATION: PRT KENDRA VIDYALAYA 1 STC JABALPUR DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDIRYA VIDYALAYA SANGTHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 110016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA 1 STC DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2970 of 2023

BETWEEN:-

SMT. MAMTA PANDEY W/O SHRI SANJAY PANDEY, AGED ABOUT 57 YEARS, OCCUPATION: 5 MONTHS TGT (BIOLOGY) KENDRA VIDYALAYA NO 3 (SECOND SHIFT ) DISTT. BHOPAL (MADHYA PRADESH)

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THR OUGH ITS COMMISSIONER ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

DISTRICT BHOPAL (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2971 of 2023

BETWEEN:-

SM T. ARCHANA SHARMA W/O SHRI KAPIL SHARMA, AGED ABOUT 50 YEARS, OCCUPATION: PRT KENDRIYA VIDYALAYA NO 3 BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH M A R G KATWARIA SARAI NEW DELHI 110016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

DISTRICT BHOPAL (MADHYA PRADESH) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2972 of 2023

BETWEEN:-

SMT. SHALINI SHUKLA W/O SHRI CHANDRA KISHORE, AGED ABOUT 52 YEARS, OCCUPATION: TGT (ENGLISH ) KENDRIYA VIDYALAYA- 1 STC JABALPUR DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA 1 STC DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2973 of 2023

BETWEEN:-

ARUN KHEVARIYA S/O LATE MURLI MANOHAR KHEVARIYA, AGED ABOUT 50 YEARS, OCCUPATION: TGT (ENGLISH) KENDRIYA VIDYALAYA CHHATARPUR DISTRICT CHHATARPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

1. KENDIRYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA DISTRICT CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2974 of 2023

BETWEEN:-

SMT. D. SUJATA RAO W/O DR. C. UPENDRA, AGED ABOUT 40 YEARS, OCCUPATION: TGT (MATHEMATIACS) KENDRIYA VIDYALAYA NO 2 INDORE DISTRICT INDORE (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDIRYA VIDYALAY SANGATHAN THROUGH I T S COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

DISTRICT INDORE (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2975 of 2023 Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

BETWEEN:-

SMT. ANJU SINHA W/O SHRI MADHUSUDAN PRASAD, AGED ABOUT 44 YEARS, OCCUPATION: PRT TEACHER KV NO. 3, GWALIOR GROUP C POST R/O. BLUE LOTUS GROUP NEW COLLECTORATE (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2976 of 2023

BETWEEN:-

SMT. A ARCHANA RAO W/O SHRI A.V. RAM MOHAN, AGED ABOUT 55 YEARS, OCCUPATION: PRT KENDRA VIDYALAYA NO 1 STC JABAPUR DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDIRYA VIDYALAYA SANGATHAN THROUOGH Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

ITS COMMISSIOENR 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA NO. 1 STC DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2977 of 2023

BETWEEN:-

POOJA BEHRA W/O SHRI NARESH BEHRA, AGED ABOUT 45 YEARS, OCCUPATION: PRESENTLY WORKING AS TGT (SCIENCE) KENDRIYA VIDHYALAYA COD JABALPUR (U/O OF TRANSFER TO KV JAMAI CHHINDWARA) R/O HOUSE NO. 959 NEAR CHANDRAVATI ENCLAVE NANAK NAGAR MANEGAON RANJHI JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI G.S. WADHWA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCES AND DEVELOPMENT SCHOOL EDUCATION DEPARTMENT SHASTRI BHAWAN NEW DELHI (DELHI)

2. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN (JABALPUR REGION) REGIONAL OFFICE JABALPUR BEHIND SCIENCE COLLEGE SOUTH CIVIL LINES JABALPUR (MADHYA PRADESH)

4. PRINCIPAL KENDRIYA VIDYALAYA COD Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

JABALPUR 482010 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2978 of 2023

BETWEEN:-

UMESH KUMAR TIWARI S/O SHRI R.P. TIWARI, AGED ABOUT 57 YEARS, OCCUPATION: PRT TEACHER GROUP C POST K.V. NO. 3 R/O. 194, SHATABDIPURAM, DISTRICT GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2979 of 2023

BETWEEN:-

S M T. NIRANJANA SAXENA W/O SHRI S.K. SAXENA, AGED ABOUT 57 YEARS, OCCUPATION: PGT HISTORY TEACHER KENDRA VIDYALAYA NO. 1, GWALIOR Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

GROUP C POST R/O. 808 A/1, MANGALMURTI APARTMENT CITY CENTRE (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS. COMMISSINER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2980 of 2023

BETWEEN:-

SMT. MEENA UMRAIYA W/O SHRI K.L. UMRAIYA, AGED ABOUT 56 YEARS, OCCUPATION: PRT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O. SINDHE KI CHAWANI (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2981 of 2023

BETWEEN:-

SMT. BHARATI ARORA W/O SHRI HARSH KUMAR ARORA, AGED ABOUT 57 YEARS, OCCUPATION: PRT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O. KENDRIYA VIDYALAYA NO. DISTRICT GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THORUGH ITS COMMISSIONR 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2982 of 2023

BETWEEN:-

ANJLESH MISHRA S/O SHRI MANMOHAN MISHRA, AGED ABOUT 50 YEARS, OCCUPATION: TGT (ENGLISH) K.V.NO.1, INDORE DISTRICT INDORE (MADHYA PRADESH)

.....PETITIONER (BY SHRI MANOJ KUMAR SHARMA - SENIOR ADVOCATE WITH SHRI QUAZI FAKHRUDDIN - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCES AND DEVELOPMENT DEPARTMENT OF SCHOOL EDUCATION SHASTRI BHAWAN, NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN THROUGH COM M IS S ION ER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

RESIDENCY CLUB ROAD, NAVLAKHA NEAR ZOO, INDORE (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2983 of 2023

BETWEEN:-

SMT. SUNITA KHIRBAT W/O SHRI MOHINDER KUMAR, AGED ABOUT 54 YEARS, OCCUPATION: WORKING AS PGT (PHYSICS) KENDRIYA VIDHYALAYA BHILAI (CHHATTISGARH)

.....PETITIONER Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

(BY SHRI MANOJ KUMAR SHARMA - SENIOR ADVOCATE WITH SHRI QUAZI FAKHRUDDIN - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18, INSTITUTIONAL AREA, SAHEED JEET SINGH MARG, KATWARIA SARAI, NEW DELHI (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA NO. 2 INDORE BMY BHILAI (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2984 of 2023

BETWEEN:-

NARESH KUMAR SHARMA S/O LT. SHRI JAGDISH CHAND SHARMA, AGED ABOUT 52 YEARS, OCCUPATION: TGT TEACHER GROUP C POST KENDRA

GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2985 of 2023

BETWEEN:-

SMT. PREETI DUBEY W/O SHRI YOGESH CHANDRA DUBEY, AGED ABOUT 43 YEARS, OCCUPATION: PRT KENDRIYA VIDYALAYA BMY BHILAI DISTRICT BHILAI DISTRICT BHILAI (CHHATTISGARH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDRRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA KV BMY BHILAI (CHHATTISGARH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2986 of 2023

BETWEEN:-

SMT. KIRTI CHATUVEDI W/O SHRI SANJAY CHATURVEDI, AGED ABOUT 58 YEARS, OCCUPATION: TGT (HINDI) KENDRIYA VIDYALAYA NO 1, INDORE DISTRICT INDORE DISTRICT INDORE (MADHYA PRADESH) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE )

AND

1. KENDIRYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. PRINCIPAL KENDRIYA VIDYALAYA NO. 1 INDORE DISTRICT INDORE (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2987 of 2023

BETWEEN:-

JAGBEER SINGH KUSHWAH S/O SHRI RAM SINGH, AGED ABOUT 45 YEARS, OCCUPATION: PRT TEACHER KENDRA VIDYALAYA NO. 3, GWALIOR GROUP C POST R/O. KESHAV VIHAR COLONY DISTRICT GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

(ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2988 of 2023

BETWEEN:-

SMT. ALKA BAJPAI W/O SHRI ANURAG BAJPAI, AGED ABOUT 51 YEARS, OCCUPATION: PGT ENGLISH TEACHER KENDRA VIYALAYA NO. 1 NEAR BUS STAND GWALIOR, GROUP C POST R/O. F.N. 205, KUTUMB APARTMENT, BALWANT NAGAR, GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH M A R G KATWARIA SARAI NEW DELHI 110016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 110016 (DELHI)

4. PRINCIPAL KENDRIYA VIDYALAYA NO. 1 NEAR BUS STAND GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MISC. PETITION No. 2989 of 2023

BETWEEN:-

SUSHIL RAJPUT S/O SHRI PATIRAM RAJPUT, AGED ABOUT 50 YEARS, OCCUPATION: PRT TEACHER KENDRA VIDYALAYA NO. 1, GWALIOR GROUP C POST R/O. B-17, SADASHIV NAGAR, DISTRICT GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2990 of 2023

BETWEEN:-

BAL KRISHAN RATHORE S/O LT. FERU RATHORE, AGED ABOUT 54 YEARS, OCCUPATION: TGT TEACHER GROUP C POST KENDRA VIDYALAYA NO. 1 R/O. BALWANT NAGAR, DISTRICT GWALIOR M.P. (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2991 of 2023

BETWEEN:-

SUNIL KUMAR SHARMA S/O SHRI JAGANNATH SHARMA, AGED ABOUT 56 YEARS, OCCUPATION: TGT (ENGLISH) KENDRIYA VIDYALAYA NO 1 ( FIRST SHIFT) INDORE DISTRICT INODRE (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

2. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (K.V.S.) R/O 18, INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, KATWARIA SARAI, NEW DELHI (DELHI) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

3. PRINCIPAL KENDRIYA VIDYALAYA NO.1 INDORE, DISTRICT INDORE (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2993 of 2023

BETWEEN:-

ANURAG BAJPAI S/O LT. SHRI N.K. BAJPAI, AGED ABOUT 53 YEARS, OCCUPATION: TGT BIOLOGY TEACHER KENDRA VIDYALAYA NO 4 GWALIOR GROUP C POST R/O F.N. 205 KUTUMB APARTMENT BALWANT NAGAR GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1 WEST BLCOK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2994 of 2023

BETWEEN:-

SMT. SHRUTI BAJPAI W/O SHRI ASHOK BAJPAI, AGED Signature Not Verified ABOUT 55 YEARS, OCCUPATION: TGT TEACHER KV NO. Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

5 GWALIOR GROUP C POST R/O 197 JIWAJI NAGAR DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THORUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2996 of 2023

BETWEEN:-

SMT. LATA MATHURIA W/O SHRI RAKESH KUMAR, AGED ABOUT 47 YEARS, OCCUPATION: PRT TEACHER KV MORENA GROUP C POST R/O MAHAVEER PURA DISTRICT MORENA (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

4. PRINCIPAL KENDRIYA VIDYALAYA MORENA (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 2997 of 2023

BETWEEN:-

SMT. SARIKA SINGH W/O SHRI D.R.S. SINGRAULI, AGED ABOUT 52 YEARS, OCCUPATION: WORKING AS PRIMARY TEACHER KENDRIYA VIDYALAYA CMM JABAPUR R/O SF 66 SUKH SAGAR VALLEY NARMADA ROAD JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. THE ASSISTANT COMMISSIONER ESTT KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGHMARG NEW DELHI (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE ) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MISC. PETITION No. 2998 of 2023

BETWEEN:-

SANJAY KUMAR KURACHIYA S/O SAHI JAGDISH PRASAD, AGED ABOUT 42 YEARS, OCCUPATION: PRT, KENDRA VIDYALAYA NO. 1 GWALIOR GROUP C POST R/O VIJAY NAGAR DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 2999 of 2023

BETWEEN:-

SANJAY KUMAR SHUKLA S/O LATE SHRI YAMUNA PRASAD SHUKLA, AGED ABOUT 55 YEARS, OCCUPATION: WORKING AS TGT (MATHS) KENDRIYA VIDYALAYA CMM JABAPUR R/O 1248/ 1 BAI KA BAGICHA GHAMAPUR JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE ) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF EDUCATION DEPARTMENT OF SCHOOL EDUCATION AND LITERACY SHASHTRI BHAWAN NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEEDJEET SINGH MARG NEW DILHI (DELHI)

3. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEEDJEET SINGH MARG NEW DILHI (DELHI)

4. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

5. PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF MATERIAL MANAGEMENT (CMM) RIDGE ROAD, JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3000 of 2023

BETWEEN:-

SMT. RAJNI NARANJE W/O PRAFUL KUMAR NARANJE, AGED ABOUT 51 YEARS, OCCUPATION: WORKING AS TGT (SCIENCE) KENDRIYA VIDYALAYA CMM JABAPUR R/O 48 JOHNSON COMPOUND GORAKHPUR JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF EDUCATION DEPARTMENT OF SCHOOL EDUCATION AND LITERACY SHASHTRI BHAWAN NEW DEHLI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN THROUGH Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. ASSISTANT COMMISSIONER (ESTT) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGHMARG NEW DELHI (DELHI)

4. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA S AN G ATH AN REGIONAL OFFICE JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

5. PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF MATERIAL MANAGEMENT (CMM) RIDGE ROAD, JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3001 of 2023

BETWEEN:-

SMT. JAISHREE SHUKLA W/O SHRI SANJEEV KUMAR SHUKLA, AGED ABOUT 53 YEARS, OCCUPATION: TGT

GWALIOR GROUP C POST R/O 42, NEHRU COLONY DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3002 of 2023

BETWEEN:-

SMT. YOGITA NAGDEVE W/O SHRI NAVEEN NAGDEVE, AGED ABOUT 40 YEARS, OCCUPATION: WORKING AS PRIMARY TEACHER KEDRIYA VIDYALAYA GCF- 1 JABALPUR R/O 219 AMBEDKAR COLONY DAMOH NAKA JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. KENDIRYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SAHEEDJEET SINGH MARG NEW DILHI (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3003 of 2023

BETWEEN:-

KALAIMATHI CHITRE W/O SHRI SAHESH CHITRE, AGED ABOUT 53 YEARS, OCCUPATION: WORING AS PRIMARY TEACHER KENDRIYA VIDYALAYA CMM JABALPUR R/O 9/ 3 INDIAN COFFEE HOUSE COMPOUND Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

9 KINGSWAY SADAR CANTT. JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF EDUCATION DEPARTMENT OF SCHOOL EDUCATION AND LITERACY SHASHTRI BHAWAN NEW DELHI (DELHI)

2. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

4. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

5. PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF MATERIAL MANAGEMENT (CMM) RIDGE ROAD, JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3004 of 2023

BETWEEN:-

RAKESH KUMAR TRIPATHI S/O SHRI RAMNAZAR, AGED ABOUT 57 YEARS, OCCUPATION: PRT TEACHER K.V. NO. 1 GROUP C POST R/O KESHAV VIHAR COLONY DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3005 of 2023

BETWEEN:-

LAKSHMI YADAV S/O LATE SHRI MAHABIR YADAV, AGED ABOUT 58 YEARS, OCCUPATION: PGT (CHEMISTRY) KENDIRYA VIDYALAYA COD JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI SWAPNIL GANGULY - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCES AND DEVELOPMENT SHCOOL EDUCATION DEPARTMENT SHASHTRI BHAWAN NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

NEW DELHI 11016 (DELHI)

4. PRINCIPAL KENDRIYA VIDYALAYA COD JABALPUR DISTRICT (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3006 of 2023

BETWEEN:-

SMT. NEERJA SHRIVASTAVA W/O SHRI MANO KUMAR SHRIVASTAVA, AGED ABOUT 54 YEARS, OCCUPATION: PRT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O KENDRIYA VIDYALAYA NO. 1 DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMIISIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3007 of 2023

BETWEEN:-

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

SMT. KIRTI GUPTA W/O SHRI UPENDRA GUPTA, AGED ABOUT 50 YEARS, OCCUPATION: TGT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O 964 D.D.NAGAR DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI 11016 (DELHI)

4. PRINCIPAL KENDRIYA VIDYALAYA NO.1 DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3008 of 2023

BETWEEN:-

SHRADDHA AGRAWAL W/O SHRI SHRI SANJEEV KUMAR AGRAWAL, AGED ABOUT 44 YEARS, OCCUPATION: WORKING AS PGT (MATHS) KENDIRYA VIDYALAYA CMM JABALPUR R/O 1075 NES COLLEGE COMPUND GORAKHPUR JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. UNION OF INDIA THROUGH ITS SECRETARY Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MINISTRY OF EDUCATION DEPARTMENT OF SCHOOL EDUCATION AND LITERACY SHASHTRI BHAWAN NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. ASSISTANT COMMISSIONER (ESTT) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

4. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

5. PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF MATERIAL MANAGEMENT (CMM) RIDGE ROAD, JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3009 of 2023

BETWEEN:-

SMT. VANDNA SIGOTIYIA W/O SHRI NAVEEN NAGDEVE, AGED ABOUT 56 YEARS, OCCUPATION: WORKING AS PRIMARY TEACHER KENDRIYA VIDYALAYA COD JABALPUR R/O PLOT NO 201 SHAKTI NAGAR JABALPUR (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. KENDIRYA VIDYALAYA SANGTHAN THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN JABALPUR REGION BEHIND GOVT. SCIENCE COLLEGE GCF ESTATE JABALPUR 482011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3010 of 2023

BETWEEN:-

SMT. PRATIBHA JAYANT W/O PREM SARAN, AGED ABOUT 52 YEARS, OCCUPATION: TGT TEACHER KENDRA VIDYALAYA NO. 1 GWALIOR GROUP C POST R/O FLAT NO. 202/15, BALWANT NAGAR DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3011 of 2023

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

BETWEEN:-

SMT. ABHA JAIN W/O SHRI SANJAY KUMAR JAIN, AGED ABOUT 51 YEARS, OCCUPATION: WORKING AS TGT (ENGLISH) KENDIRYA VIDYAYALAY NO 1, BHOPAL R/O A- 49 PLACE ORCHARD KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. KENDIRYA VIDYALAYA SANGATHAN THROUGH THE COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE NEAR MAIDA MILL BHOPAL 462011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3012 of 2023

BETWEEN:-

NARENDRA KUMAR KANWAT S/O SHRI RAMKARAN MEENA, AGED ABOUT 41 YEARS, OCCUPATION: TGT TEACHER KENDRA VIDYALAYA NO. 1 GWALIOR

DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3013 of 2023

BETWEEN:-

INDRA NARYAN PATEL S/O LATE SHRI RADHE SHYAM PATLE, AGED ABOUT 55 YEARS, OCCUPATION: WORKING AS TGT MATHS KENDRIYA VIDYALAYA NO BHOPAL R/O FLAT NO DL 8 PALACE ORCHARD COLONY KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE NEAR MAIDA MILL BHOPAL 462011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE ) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MISC. PETITION No. 3014 of 2023

BETWEEN:-

SMT. SHAKTI RATHORE W/O SHRI BAL KRISHAN RATHORE, AGED ABOUT 53 YEARS, OCCUPATION: PRT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O BALWANT NAGAR DISTRICT GWALIOR (MADHYA PRADESH)

.....PETITIONER (BY SHRI NIRMAL SHARAMA - ADVOCATE )

AND

1. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA PURAM NEW DELHI (DELHI)

2. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

3. THE ASSISTANT COMMISSIONER (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA SANGATHAN (KVS) 18 INSTITUTIONAL AREA SHAHEED JEET SINGH MARG KATWARIA SARAI NEW DELHI (DELHI)

4. PRINCIPAL KENDRIYA VIDYALAYA NO 1 DISTRICT GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

MISC. PETITION No. 3017 of 2023

BETWEEN:-

SUKHDEV UBNARE S/O LATE SHRI KISNA UBNARE, AGED ABOUT 53 YEARS, OCCUPATION: WORKING AS TGT (SOCIAL SCIENCE) KENDIRYA VIDYALAYA BAIRAGARH R/O D- 122 CORAL CASA COLONY BEHIND BEST PRICE KAROND BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE ) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

AND

1. KENDIRYA VIDYALAYA SANGATHAN THORUGH I T S COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE NEAR MAIDA MILL BHOPAL 462011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

MISC. PETITION No. 3018 of 2023

BETWEEN:-

LALJI KOL S/O LATE SHRI RAM KUWANR OCCUPATION: WORKING AS PRIMARY TEACHER (PRT) KENDRIYA VIDYALAYA 3 EME CENTRE BAIRAGARH R/O H.NO. B-118 PEBBLE BAY PHACE II, BAGMUGALIYA KATARA TEHSIL HUJUR BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )

AND

1. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER 18, INSTITUTIONAL AREA, SAHEED JEET SINGH MARG, NEW DELHI (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE NEAR MAIDA MILL BHOPAL 462011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE) Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

MISC. PETITION No. 3019 of 2023

BETWEEN:-

ANANYA DEY W/O SHRI S.K. DEY, AGED ABOUT 55 YE A R S , OCCUPATION: WORKING AS TGT ( BIO) KENDIRYA VIDYALAYA 3- EME CENTRE BAIRAGARH BHOPAL R/O A- 24 EXOTICA AIR PORT ROAD POST GANDHI NAGAR BHOPAL (MADHYA PRADESH)

.....PETITIONER (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

AND

1. KENDRIYA VIDYALAYA SANGATHAN (KVS) THROUGH ITS COMMISSIONER 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

2. ASSISTANT COMMISSIONER (ESTT.) KENDRIYA VIDYALAYA SANGATHAN 18 INSTITUTIONAL AREA SAHEED JEET SINGH MARG NEW DELHI 110016 (DELHI)

3. DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE NEAR MAIDA MILL BHOPAL 462011 (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

These petitions coming on for orders this day, JUSTICE SANJAY DWIVEDI passed the following:

ORDER Considering the limited relief claimed by the petitioners challenging the impugned order of Central Administrative Tribunal, Jabalpur and the affidavit filed by the respondents in M.P. No.2950/ 2023, we are of the view that keeping these petitions pending would not serve any purpose, therefore, they are heard finally and decided concomitantly by this common order.

2. Being aggrieved by the common order dated 18.05.2023 passed by the Central Administrative Tribunal, Jabalpur in O.A. No.313/2023 and Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

various connected matters, the petitioners have filed these petitions.

3. At the outset, Shri Manish Verma, Advocate for the respondents submits that in pursuance to order dated 25.02.2023 he has filed an affidavit/reply. The same is taken on record.

4. Learned counsel for the petitioners submits that the Tribunal while deciding the petitioners' earlier Original Applications along with other connected applications vide order dated 18.05.2023 disposed of the same with the following observation:-

"20. The fact also remains that the KVS academic session for 2022-23 is already over and the new session 2023-24 has begun. Right now summer vacations have started so it gives ample time and opportunity for KVS to consider individual representations and decide as per the direction issued by the Honourable High Court of Madhya Pradesh. The suggestion of referring this Tribunal's order rejecting the transfer orders matter in previous round of litigation leading to dismissal of Bunch of OAS to the Principal Bench is rejected and the part that representations should be considered as per the order of the High Court is left to KVS.

21. The matter is remitted back to the respondents with a direction to consider afresh the representation of the applicants by passing a reasoned and speaking order in accordance with directives issued by the Hon'ble High Court of M.P. vide its order dated 03.03.2023 within a Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

period of 90 days from the date of receipt of certified copy of this order under intimation to the applicants. The interim relief granted during the pendency of these Original Applications is vacated in line with the observation made by the Hon'ble High Court of M.P. in some of the petitions of individual teachers that has also landed up before this Tribunal in the form of O.A. No.437/2023 (Aruna Tiwari v/s KVS)."

5. He submits that challenging the order passed by the Tribunal to the extent that in earlier round of litigation, while entertaining the Original Applications, granted interim protection on 19.09.2022 and finally the Tribunal directed the authority to decide the representations of the petitioners, the Division Bench of this Court disposed of the petitions with the following direction:-

"Therefore, with the consent of learned counsel for the parties, we are of the considered view that the petitioners may make a representation individually to the respondents/Kendriya Vidyalaya Sangathan on or before 06.03.2023. That, they are entitled to take all grounds in support of their case. The respondents should consider the representation individually and pass appropriate orders thereon on or before 20.03.2023. That, they shall also take into account the fresh manpower that is likely to be employed by them while considering the case of each one of the petitioners. Furthermore, even those petitioners who Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

have already reported to the place of posting would also be permitted to make a representation to this effect. In case, the representation has already been furnished, the same does not prevent the petitioners from filing a fresh representation also. The challenge to the transfer guidelines, will be considered in an appropriate proceeding."

6. Learned counsel for the petitioners submits that though the Division Bench disposed of the aforesaid petitions but maintained the interim protection granted by the Tribunal till 10.04.2023. He further submits that the Tribunal while deciding the Original Applications has criticized the order passed by the respondent/authority rejecting the representations of the applicants saying that it is decided in stereotype manner without considering or detailing the pleas/grounds raised by the applicants in their representations and as such, the same cannot be termed as a valid and reasoned order. It is also observed by the Tribunal that the authority while rejecting the representations did not consider the direction issued by the Hon'ble High Court of Madhya Pradesh and as such, it is observed that the manner in which orders have been passed by the respondents, rejecting the representations is a clear violation of observation made by the High Court of Madhya Pradesh and ultimately the Tribunal remitted the matter back to the authority for deciding the representations afresh but not granted any interim protection in favour of the applicants/petitioners. He further submits that when interim protection was maintained by the High Court on earlier occasion then the Tribunal ought to have granted the same especially under the circumstances when the Tribunal has found that the order passed by Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

the respondent/authority was without following the direction issued by the High Court. Accordingly, counsel for the petitioners is claiming that the order of Tribunal is defective to the extent that the petitioners should also be granted interim protection even in the second round till their representations are decided by the respondent/authority.

7. On the other hand, learned counsel for the respondents has opposed the submissions made by counsel for the petitioners and submitted that on first occasion the Division Bench on 25.05.2023 refused to grant any interim protection and directed the respondent/authority to file an affidavit. He has submitted that declined to grant any interim protection by the Division Bench at the first instance would amount to refusal of interim protection to the petitioners. According to him, in pursuance to the affidavit/reply filed by the respondents, no case for grant of any interim relief is made out in favour of the petitioners. He has therefore submitted that the petitions are without any substance and deserve to be dismissed. However, he has also drawn attention of this Court towards the order passed by the Division Bench in M.P.

No.1282/2023 (Smt. Lavanya Chandanlal Vs. Union of India and Others) decided vide order dated 19.04.2023 wherein the Division Bench has refused to grant any interim protection in favour of the petitioner therein and, therefore, according to him, in the present case also no case of any interim protection is made out in favour of the petitioners. Learned counsel for the respondents by filing an affidavit tried to justify the transfer of the petitioners saying that it is made in accordance with the provisions of the transfer guidelines. In the affidavit, it is stated by the respondents that the order passed by the Tribunal not granting any interim protection is perfect and the same does not call for any interference. In support of his contentions, he has placed reliance upon several Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

judgments of Supreme Court wherein it is observed that the transfer is an incidence of service and interference in the same exercising writ jurisdiction is improper.

8. Considering the submissions made by learned counsel for the parties and on perusal of record, we are of the opinion that the Tribunal while deciding the Original Applications, in very specific words has criticized the order passed by the respondent/authority deciding the representations in pursuance to the direction issued by the High Court in M.P. No.1262 of 2023 along with other connected petitions wherein the Division Bench of the High Court maintained the interim protection granted in favour of the petitioners by the Tribunal till 10.04.2023. The Tribunal has criticized the order of the respondent/authority and specifically held that the order cannot be said to be a legal and valid order and as such, remitted the matter for deciding the representations afresh by a reasoned order that too in pursuance to the direction of the High Court. However, we failed to understand as to why the Tribunal was not inclined to grant any interim protection to the petitioners.

9. However, if any direction is issued to the authority for deciding the representations by the Division Bench specifying the manner in which the representations were to be decided and ignoring the said fact, any order is passed by the authority, the same cannot be said to be proper and if the Tribunal has observed so then the Tribunal ought to have granted interim protection because issuing direction to the authority to decide the representations is not an empty formality. The authority must consider that the order passed by the Court has to be complied with in true perspective.

10. That apart, considering the fact that the Division Bench on

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

25.05.2023 directed the respondents to file an affidavit showing as to whether newly recruited 6414 Primary Teachers will or will not be deployed to the schools where deficiency of faculties exists, in the affidavit we do not find any such statement of the authority specifying therein that whether newly recruited Primary Teachers would be deployed in a school which are short from faculties. Thus, we can easily infer that the respondent/authority either not able to follow the directions issued by the Court or they are deliberately not following the same. Even otherwise, none of the Courts has observed anything on the merits of the case but they have protected the right of the employee to make a representation against the order of transfer and if that right is vested with the employee, it is obligatory for the authority to consider the representations and decide the same by a reasoned order. If the authority is of the opinion that the session is going to be started from 1st of July and till then petitioners shall not be compelled to join at the transferred place as has been submitted by the counsel for the respondents, we are surprised as to what prevented them to decide the representations in a proper manner prior to opening of the session.

11. In view of the aforesaid, we are disposing of the petitions with the observation that direction issued by the Tribunal in its order dated 18.05.2023 be complied with by the respondent/authority in letter and spirit and the interim order of the Tribunal maintained by the Division Bench in M.P. No. 1282 of 2023 and other connected petitions in favour of the petitioners till 10.04.2023 shall be in force until their representations are decided.

12. With the aforesaid observations, all the petitions stand disposed of.

13. It is made clear that this Court has not expressed any opinion on the merits of the case.

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:32:47 PM

14. Pending interlocutory applications, if any, stand disposed of.

Certified copy as per rules.





                              (SANJAY DWIVEDI)                                 (ACHAL KUMAR PALIWAL)
                                   V. JUDGE                                           V. JUDGE
                          Devashish




Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:32:47 PM
 

 
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