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Khojema Saifi @ Babu vs Hariom Soni
2023 Latest Caselaw 9973 MP

Citation : 2023 Latest Caselaw 9973 MP
Judgement Date : 1 July, 2023

Madhya Pradesh High Court
Khojema Saifi @ Babu vs Hariom Soni on 1 July, 2023
Author: Avanindra Kumar Singh
                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      MCRC No. 27686 of 2023
                                                    (KHOJEMA SAIFI @ BABU Vs HARIOM SONI)

                           Dated : 01-07-2023
                                 Shri Takmeel Nasir- counsel for the applicant.


                                 Heard on the question of admission.
                                 This is an application under section 378(4) Cr.P.C. arising out of
                           judgment of acquittal dated 29.10.2021 passed in SC NIA No.94/2014 by
                           JMFC,Ashta, District Sehore.

                                 The matter is admitted for final hearing.
                                 Let notice be issued to the respondent on payment of process fee within

07 working days.

Let record of the trial Court be summoned. List thereafter.

(AVANINDRA KUMAR SINGH) JUDGE

RM

Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 01-07-2023 19:31:19

 
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