Ratanlal Rathore vs The State Of Madhya Pradesh
2023 Latest Caselaw 12059 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 31 st OF JULY, 2023
                                           WRIT PETITION No. 4118 of 2020

                           BETWEEN:-
                           RATANLAL RATHORE S/O MR. NAGGAGI RATHORE,
                           AGED ABOUT 66 YEARS, OCCUPATION: RETIRED HEAD
                           MASTER R/O 147, NANAKHEDA YOJNA KRAMANK 2,
                           ANNAPURANA NAGAR, UJJAIN (MADHYA PRADESH)

                                                                            .....PETITIONER
                           (BY SHRI SAARANSH JAIN - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR.
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 SCHOOL   EDUCATION   VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    PRICIPAL SECRETARY FINANCE DEPARTMENT
                                 VALLABH    BHAWAN,   BHOPAL   (MADHYA
                                 PRADESH)

                           3.    COMMISSIONER DEPARTMENT OF PUBLIC
                                 EDUCATION BHOPAL (MADHYA PRADESH)

                           4.    DISTRICT  EDUCATION  OFFICER     SCHOOL
                                 EDUCATION   DEPARTMENT UJJAIN   (MADHYA
                                 PRADESH)

                           5.    DISTRICT  EDUCATION  OFFICER   SCHOOL
                                 EDUCATION DEPARTMENT SHAJAPUR (MADHYA
                                 PRADESH)

                           6.    PRINCIPAL GOVERNMENT GIRLS HIGHER
                                 SECONDARY    SCHOOL VIJAYRAJE UJJAIN
                                 (MADHYA PRADESH)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
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                           7.       DISTRICT   PENSION             OFFICER SHAJAPUR
                                    (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM