G. Vinod Rao Nayadu vs The State Of Madhya Pradesh
2023 Latest Caselaw 12045 MP

                                                     1
                                 IN    THE    HIGH COURT OF MADHYA
                                                  PRADESH
                                                AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 31 st OF JULY, 2023
                                          WRIT PETITION No. 4468 of 2020

                           BETWEEN:-
                           G. VINOD RAO NAYADU S/O LATE SHRI G. G.N.
                           NAYADU, AGED ABOUT 66 YEARS, OCCUPATION:
                           RETIRED   HEAD    CLERK    FROM    CHIEF
                           CONSERVATOR OF FOREST BAALGHAT WARD NO.
                           25   MADRIKANGALI   BALAGHAT    (MADHYA
                           PRADESH)

                                                                           .....PETITIONER
                           (BY SHRI BHOLE NATH SHARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH ITS PRINCIPAL SECRETARY
                                 DEPARTMENT     OF FOREST VALLABH
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH THR. ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 F I N A N C E VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE PRINCIPAL CHIEF CONSERVATOR OF
                                 FOREST, BHOPAL (MADHYA PRADESH)

                           4.    THE CHIEF CONSERVATOR OF FOREST
                                 B A L A G H AT DISTT-BALAGHAT (MADHYA
                                 PRADESH)

                           5.    DISTRICT TREASURY OFFICER BALAGHAT


Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
                                                        2
                                    DISTT-BALAGHAT (MADHYA PRADESH)

                           6.       DISTRICT PENSION OFFICER BALAGHAT
                                    DISTT-BALAGHAT (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice
                           Ravi Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R.

Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                   (VISHAL MISHRA)
                                     CHIEF JUSTICE                                        JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM