Neeraj Tripathi @ Bhai Ji vs The State Of M.P.
2023 Latest Caselaw 11676 MP

                                                            1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                       BEFORE
                                        HON'BLE SMT. JUSTICE ANURADHA SHUKLA
                                                   ON THE 25 th OF JULY, 2023
                                                CRIMINAL REVISION No. 97 of 2021

                           BETWEEN:-
                           NEERAJ TRIPATHI @ BHAI JI, S/O SHRI BRAMHA DATT
                           JI TRIPATHI, AGED ABOUT 40 YEARS, OCCUPATION:
                           TRANSPORTER R/O WARD NO.10, BESAHNI MOHALLA,
                           VILLAGE CHANDIYA, POLICE STATION CHANDIYA,
                           DISTRICT UMARIA (M.P.)

                                                                                        .....PETITIONER
                           (BY SHRI SOM PRAKASH MISHRA - ADVOCATE)

                           AND
                           THE STATE OF M.P. THROUGH               P.S.   CHANDIYA
                           DISTRICT UMARIA (M.P.)

                                                                                       .....RESPONDENT
                           (BY SHRI B.K. UPADHYAY - DEPUTY GOVT. ADVOCATE)

                                 This revision coming on for admission this day, th e court passed the
                           following:
                                                             ORDER

Learned counsel for the applicant prays for withdrawal of this criminal revision with liberty to file an appropriate application before the concerned Magistrate Court in furtherance of the directions issued by the learned Second Additional Sessions Judge, Umaria in para 11 of its judgment dated 9.11.2020 passed in Criminal Appeal No.12/2020.

Prayer is allowed.

The criminal revision is, accordingly, dismissed as withdrawn with aforesaid liberty.

Signature Not Verified Signed by: NITESH PANDEY Signing time: 7/27/2023 4:44:07 PM

(ANURADHA SHUKLA) JUDGE rv

Signature Not Verified Signed by: NITESH PANDEY Signing time: 7/27/2023 4:44:07 PM