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Home Department vs Pradeep Patel @ Vikas Patel
2023 Latest Caselaw 11082 MP

Citation : 2023 Latest Caselaw 11082 MP
Judgement Date : 17 July, 2023

Madhya Pradesh High Court
Home Department vs Pradeep Patel @ Vikas Patel on 17 July, 2023
Author: Sushrut Arvind Dharmadhikari
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                       WA No. 1585 of 2019
                                       (HOME DEPARTMENT AND OTHERS Vs PRADEEP PATEL @ VIKAS PATEL)

                          Dated : 17-07-2023
                                  Shri Aniket Naik, learned Dy. Advocate General for the State.

                                  Shri Gourav Shrivastava, learned counsel for the respondent.

Learned counsel for the respondent prays for and is granted a week's time to file the judgment of acquittal.

List after a week.





                             (S. A. DHARMADHIKARI)                                              (HIRDESH)
                                      JUDGE                                                       JUDGE

                          vidya




Signature Not Verified Signed by: SREEVIDYA Signing time: 7/17/2023 5:12:39 PM

 
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