Citation : 2023 Latest Caselaw 10050 MP
Judgement Date : 3 July, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 840 of 2000 (MOHD.RIAZZUDDIN Vs THE STATE OF MADHYA PRADESH)
Dated : 03-07-2023 Shri Manish Datt - Senior Advocate - with Shri Satyam Rai - Advocate
for the appellant.
Shri Vinod Tiwari - Panel Lawyer for the State.
Arguments heard finally. Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
ps
Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.07.06 12:23:43 +05'30' Adobe Reader version: 11.0.23
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