Sankoo Gond vs The State Of M.P.
2023 Latest Caselaw 949 MP

                                                                  1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRR No. 1930 of 2004
                                                      (SANKOO GOND Vs THE STATE OF M.P.)

                          Dated : 16-01-2023
                                    None for the applicant.

                                    Shri Pramod Choubey - Deputy Government Advocate for the
                          respondent/State.

O n perusal of record, it reveals that, the dispute involved in this matter may be resolved with the aid of mediator.

Principal District and Sessions Judge Chhindwara, is directed to appoint a Mediator placed at Chhindwara.

Registry is directed to send a copy of impugned judgment and other relevant documents to Principal District and Sessions Judge, Chhindwara.

List with Mediation Report.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/18/2023 11:42:00 AM