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M/S Punjab Stores, A Registered ... vs Shri Parshwanath Digamber Jain ...
2023 Latest Caselaw 938 MP

Citation : 2023 Latest Caselaw 938 MP
Judgement Date : 16 January, 2023

Madhya Pradesh High Court
M/S Punjab Stores, A Registered ... vs Shri Parshwanath Digamber Jain ... on 16 January, 2023
Author: Gurpal Singh Ahluwalia

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1264 of 2012 (M/S PUNJAB STORES, A REGISTERED FIRM OF PARTNERS Vs SHRI PARSHWANATH DIGAMBER JAIN MANDIR KATNI)

Dated : 16-01-2023 Judgment pronounced, signed and dated.

(G.S. AHLUWALIA) JUDGE

HS

Signature Not Verified Signed by: HEMANT SARAF Signing time: 18-01-2023 17:07:54

 
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