Nirbhay Singh vs Phulla & Anr.
2023 Latest Caselaw 935 MP

Citation : 2023 Latest Caselaw 935 MP
Judgement Date : 16 January, 2023

Madhya Pradesh High Court

Nirbhay Singh vs Phulla & Anr. on 16 January, 2023

Author: Gurpal Singh Ahluwalia

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       SA No. 997 of 1999
                                                    (NIRBHAY SINGH Vs PHULLA & ANR.)

                          Dated : 16-01-2023
                                  Shri A. Usmani - Advocate for the appellant.

                                  None for the respondents

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Vin**

Signature Not Verified Signed by: VINOD SHARMA Signing time: 1/19/2023 2:32:49 PM

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