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Maansingh Verma vs The State Of Madhya Pradesh
2023 Latest Caselaw 865 MP

Citation : 2023 Latest Caselaw 865 MP
Judgement Date : 13 January, 2023

Madhya Pradesh High Court
Maansingh Verma vs The State Of Madhya Pradesh on 13 January, 2023
Author: Sheel Nagu

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 15916 of 2015, WP/13335/2016, WP/18478/2016, WP/24475/2018, WP/00693/2019, WP/23938/2019, WP/01238/2020, WP/11711/2021 & WP/21379/2021 Dated : 13-01-2023 Shri Rahul Choubey - Advocate for the petitioner.

Shri Piyush Jain - Government Advocate for the State. Shri Akshay Khandelwal - Advocate for the M.P. Industrial Development Corporation Ltd.

Shri Aditya Khandekar - Advocate for the M.P. Oil Seed.

It is informed that the petition involving similar facts and grounds and questions of law bearing WP. No.16800/2011 has since been decided by Single Bench of this Court, but the judgment is yet to be uploaded in the Website of High Court.

Awaiting uploading of judgment in the Website of High Court, list after two weeks.

(SHEEL NAGU) JUDGE

mohsin

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 1/16/2023 10:51:21 AM

 
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