Abdul Razzak vs Archana
2023 Latest Caselaw 784 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        SA No. 1602 of 2018
                                                (ABDUL RAZZAK Vs ARCHANA AND OTHERS)

                          Dated : 12-01-2023
                                Shri S.A.A. Pirzada, Advocate for the appellant.

                                Shri Avinash Zargar, Advocate for the respondents.

Registry is directed to submit the report with regard to valuation and payment of Court fees as per the findings recorded by learned first appellate Court in para 18 of its judgment dated 04.04.2018.

List after two weeks.

(DWARKA DHISH BANSAL) JUDGE

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Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 1/13/2023 10:25:38 AM