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Poonam vs The State Of Madhya Pradesh
2023 Latest Caselaw 723 MP

Citation : 2023 Latest Caselaw 723 MP
Judgement Date : 11 January, 2023

Madhya Pradesh High Court
Poonam vs The State Of Madhya Pradesh on 11 January, 2023
Author: Anil Verma

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 816 of 2023 (POONAM Vs THE STATE OF MADHYA PRADESH)

Dated : 11-01-2023 Shri Gajendra Sharma, learned counsel for the Petitioner .

Shri Kapil Mahant Pl appearing on behalf of Advocate General.

Learned counsel for the petitioner prays for and is granted time to file certain copies of the judgments.

List the matter in the next week.

(ANIL VERMA) JUDGE

amol

Signature Not Verified Signed by: AMOL N MAHANAG Signing time: 1/12/2023 10:33:18 AM

 
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