Manish @ Bhola Markenday Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 721 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10198 of 2022 (MANISH @ BHOLA MARKENDAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 11-01-2023 Ms. Manjit P.S. Chuckal - Advocate for the appellant.

Shri R.P. Prajapati - Panel Lawyer for the State. Shri N.K. Shah - Advocate for the complainant.

Learned counsel for the appellant prays for and is granted two days' time to file the judgments of acquittal in all the cases which have been pointed out by

learned PL appearing for the State.

Copy of statement of PW.2 be also supplied to learned counsel for the complainant.

List this matter in the next week.

(NANDITA DUBEY) JUDGE

jk

Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 1/11/2023 5:47:33 PM