Ntpc Limited Through Mha ... vs Shiv Ram
2023 Latest Caselaw 718 MP

                                                                 1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                            FA No. 1965 of 2022
                                      (NTPC LIMITED THROUGH MHA PRABANDHAK Vs SHIV RAM AND OTHERS)

                           Dated : 11-01-2023
                                  Shri Anurag Chandara Goel, learned counsel for the appellant.

                                  Shri Rajiv Shrama, learned counsel for the Respondent [CAVEAT].

Shri S.S. Thakur, learned counsel appearing on behalf of the Advocate General.

Heard on the question of admission and IA No.8372/2022, an

application for grant of stay.

Till the next date of hearing, the effect and operation of impugned order / judgment dated 19.10.2022 (Annexure-I) shall remain stayed.

Let record of the case from the concerned Court be requisitioned. Certified copy as per rules.

(SUBODH ABHYANKAR) JUDGE

rcp

Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 11-01-2023 19:08:08