Citation : 2023 Latest Caselaw 648 MP
Judgement Date : 10 January, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1375 of 2015 (KANCHEDI AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 10-01-2023 Shri Kapil Pathak - Advocate for the appellants.
Shri Yogesh Dhande - Government Advocate for the State.
With the consent finally heard. Judgment dictated in open Court, signed and dated separately.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
as
Signature Not Verified Signed by: ANURAG SONI Signing time: 12-Jan-23 11:59:48 AM
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