Yayawar Tours vs Dilip Chndekar
2023 Latest Caselaw 642 MP

                                                       1
                 IN         THE       HIGH COURT OF MADHYA PRADESH
                                           AT JABALPUR
                                              BEFORE
                           HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                         ON THE 10 th OF JANUARY, 2023
                                   MISC. CRIMINAL CASE No. 20854 of 2016

               BETWEEN:-
               YAYAWAR TOURS THROUGH ITS LPROPRIETOR SHRI
               SHAILENDRA CHOUBEY S/O SHRI MAHESH KUMAR
               CHOUBEY PLOT NO 29, NIRMALA ENCLAVE JAIN
               NAGAR LALGHAT, BHOPAL (MADHYA PRADESH)

                                                                                    .....APPLICANT
               (NONE)

               AND
               DILIP CHNDEKAR S/O SHRI LATE KRISHNAROA
               CHANDEKAR, AGED ABOUT 50 YEARS, H.NO 6A,
               NAINAGIRI, J.K. ROAD, BHOPAL (MADHYA PRADESH)

                                                                                  .....RESPONDENT
               (NONE)

                           This application coming on for admission this day, the court passed the
               following:
                                                        ORDER

From perusal of report dated 18.11.2022 received from learned Principal District & Sessions Judge, Bhopal it reveals that RCT No.2502954/2015 has been decided vide judgment dated 07.12.2016.

Since, the case has already been decided by the learned trial Court, nothing survive to be adjudicated.

Accordingly the present petition is dismissed as rendered infructuous. Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 12-01-2023 18:13:22

(RAJENDRA KUMAR (VERMA)) JUDGE kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 12-01-2023 18:13:22