Anubhav Gupta vs Amardeep Singh Saini
2023 Latest Caselaw 564 MP

                                                      1
                 IN         THE      HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                              BEFORE
                           HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                        ON THE 10 th OF JANUARY, 2023
                                   MISC. CRIMINAL CASE No. 18341 of 2015

               BETWEEN:-
               ANUBHAV GUPTA S/O SHRI H.P. GUPTA, AGED ABOUT 40
               YEARS, H-6 GANDHI NAGAR TANSEN ROAD GWALIOR
               (MADHYA PRADESH)

                                                                                  .....APPLICANT
               (BY SHRI SANJEEV TIWARI - ADVOCATE )

               AND
               1.          AMARDEEP SINGH SAINI S/O SHRI G.S. SAINI,
                           AGED ABOUT 39 YEARS, 1469 MAHANADDA
                           NAGPUR ROAD P.S. GORAKHPUR JABALPUR
                           (MADHYA PRADESH)

               2.          / JAI KHERAPATI TRADERS H-6 GANDHI NAGAR
                           TANSEN ROAD GWALIOR (MADHYA PRADESH)

               3.          ALL PARTRNERS KHERAPATI TRADERS H-6
                           GANDHI NAGAR TANSEN ROAD GWALIOR
                           (MADHYA PRADESH)

               4.          ALL AUTHORIZED SIGNATORY JAI KHERAPATI
                           TRADERS H-6 GANDHI NAGAR TANSEN ROAD
                           GWALIOR (MADHYA PRADESH)

                                                                               .....RESPONDENTS
               (NONE )

                           This application coming on for direction this day, the court passed the
               following:
                                                       ORDER

Signature Not VerifiedFrom perusal of report dated 03.11.2022 received from learned Principal Signed by: AMITABH RANJAN District & Sessions Judge, Jabalpur it reveals that Criminal Complaint No. Signing time: 11-01-2023 17:25:44

10036/2008 has been decided by learned Judicial Magistrate First Class, Jabalpur vide judgment dated 28.08.2018.

Since, the Criminal Complaint has already been decided by the learned trial Court, nothing survive to be adjudicated.

Accordingly the present petition is dismissed as rendered infructuous.

(RAJENDRA KUMAR (VERMA)) JUDGE Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 11-01-2023 17:25:44