Kailash Chanmdra Barjtya vs M.P.Audhyogik Vikas Nigam Ltd.
2023 Latest Caselaw 528 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 275 of 2002 (KAILASH CHANMDRA BARJTYA Vs M.P.AUDHYOGIK VIKAS NIGAM LTD.)

Dated : 09-01-2023 None for the parties.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal Additional District and Sessions Judge, Bhopal is directed to appoint a Mediator in this matter placed at Bhopal.

Registry is directed to send copy of the judgment and other relevant documents to the Principal District and Sessions Judge, Bhopal.

List the matter after receipt of the report of the Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

vai

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 1/10/2023 10:22:33 AM