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Ramesh Awasiya And 2 Ors. vs The State Of Madhya Pradesh
2023 Latest Caselaw 526 MP

Citation : 2023 Latest Caselaw 526 MP
Judgement Date : 9 January, 2023

Madhya Pradesh High Court
Ramesh Awasiya And 2 Ors. vs The State Of Madhya Pradesh on 9 January, 2023
Author: Sushrut Arvind Dharmadhikari
                                                       1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                             AT INDORE
                                                CRA No. 562 of 2011
                           (RAMESH AWASIYA AND 2 ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH)

               Dated : 09-01-2023
                          Ms. Sharmila Sharma, learned counsel for the appellants.

                          Shri Aakash Sharma, learned Government Advocate for the
               respondent/State.

Arguments heard. Reserved for judgment.


                   (S. A. DHARMADHIKARI)                            (PRAKASH CHANDRA GUPTA)
                            JUDGE                                            JUDGE

               Aiyer




Signature Not Verified Signed by: JAGDISHAN AIYER Signing time: 1/10/2023 1:25:04 PM

 
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