Smt. Amarjeet Kaur vs O.P.Jadav
2023 Latest Caselaw 457 MP

                                                                       1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                                 BEFORE
                                                   HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                              CHIEF JUSTICE
                                                                    &
                                                   HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                          ON THE 9 th OF JANUARY, 2023
                                                  CONTEMPT PETITION CIVIL No. 184 of 2010

                                      BETWEEN:-
                                      SMT. AMARJEET KAUR W/O B.S.CHHABRA, AGED
                                      ABOUT 54 YEARS, R/O 2353 CHHABRA NIWAS BEDI
                                      NAGAR    NAGPUR  ROAD     JABALPUR  (MADHYA
                                      PRADESH)

                                                                                                   .....PETITIONER
                                      (BY SHRI SUNIL CHOUBEY - ADVOCATE)

                                      AND
                                      1.    SHRI R.P. MALVIYA OCCUPATION: CHIEF
                                            ENGINEER (IN CHARGE S.E.) RANI AVANTI BAI
                                            LODHI SAGRA BARGI HILLS JABALPUR (MADHYA
                                            PRADESH)

                                      2.    SHRI K.K. TALIYA OCCUPATION: EXECUTIVE
                                            ENGINEER RANI AVANTI BAI LODHI SAGAR LEFT
                                            BANK CANAL, BARGI HILLS JABALPUR (MADHYA
                                            PRADESH)

                                                                                                .....RESPONDENTS
                                      (BY SHRI LAL ACHYUTENDRA SINGH BAGHEL - ADVOCATE)

                                            This petition coming on for hearing this day, Hon'ble Shri Justice
                                      Ravi Malimath, Chief Justice passed the following:
                                                                        ORDER

This petition is filed on the ground that the order dated 16.09.2009 Signature Not Verified SAN

passed in Writ Petition No. 3549 of 2005(s) has been disobeyed. Digitally signed by MANVENDRA SINGH

Aggrieved by the said order the respondents therein have filed Writ PARIHAR Date: 2023.01.11 10:19:35 IST

Appeal No.283 of 2010 wherein vide order dated 28.02.2014 stay of the impugned judgment was ordered.

In view of the same, no further orders could be passed in this contempt petition.

The same is accordingly disposed off.

                                            (RAVI MALIMATH)                                    (VISHAL MISHRA)
                                              CHIEF JUSTICE                                         JUDGE
                                      MSP




Signature Not Verified
  SAN

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2023.01.11 10:19:35 IST