Citation : 2023 Latest Caselaw 405 MP
Judgement Date : 6 January, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
BEFORE
HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
ON THE 6 th OF JANUARY, 2023
WRIT PETITION No. 29097 of 2022
BETWEEN:-
1. WACHARAM SHARMA S/O LATE SHRI
CHHOTELAL SHARMA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED SECURITY GUARD FROM
DIVISIONAL OFFICE M.P.R.T.C. DIVISIONAL
OFFICE ROADWAGE COLONY, NAINAGARH
ROAD, MORENA (MADHYA PRADESH)
2. MEHARWAN SINGH GHURAIYA S/O LATE MOTI
SINGH GHURAIYA, AGED ABOUT 76 YEARS,
OCCUPATION: VOLUNTARY RETIRED, GALI NO. 3
OPP. MAHESHWARI DHARMSHALA, NAINGARH,
MORENA (MADHYA PRADESH)
3. RAM BAI WIFE AND NOMINEE LATE SHRI KEDAR
SINGH TOMAR S/O LATE RAM SINGH TOMAR
OCCUPATION: VOLUNTARY RETIRED, VILLAGE
KACHRODA POST RANPUR, TEHSIL AMBAH,
DISTRICT MORENA (MADHYA PRADESH)
4. RAMBETI SHRIVAS WIFE AND NOMINEE LATE
RAMJILAL SHRIVAS S/O LATE PRABHUDAYAL
SHRIVAS OCCUPATION: RETIRED WELDER
FIRST, SALIM WALI GALI, SANJAY COLONY,
MORENA (MADHYA PRADESH)
5. SHIV KUMAR SHARMA S/O LATE BHUSHAN LAL
SHARMA, AGED ABOUT 64 YEARS, OCCUPATION:
VOLUNTARY RETIRED, VILLAGE AND POST
WILGAON CHAUDHARY, TEHSIL JAURA,
DISTRICT MORENA (MADHYA PRADESH)
6. RAM NIWAS SHARMA S/O LATE CHIRONJILAL
SHARMA, AGED ABOUT 62 YEARS, OCCUPATION:
VOLUNTARY RETIRED, NEAR T.N. PUBLIC
SCHOOL, DATTPURA, MORENA (MADHYA
PRADESH)
7. RAM NIWAS SHARMA S/O LATE RAMDAYAL
SHARMA, AGED ABOUT 73 YEARS, OCCUPATION:
Signature Not Verified
Signed by: MONIKA
SHARMA
Signing time: 07-01-2023
10:46:43 AM
2
VOLUNTARY RETIRED, GANDHI COLONY,
MORENA (MADHYA PRADESH)
8. PREM KISHORE SHRIVASTAVA S/O LATE
RAMCHARAN LAL SHRIVASTAVA, AGED ABOUT
65 YEARS, OCCUPATION: VOLUNTARY RETIRED,
32 SHIV COLONY, GALI NO. 4 DABRA, DISTRICT
GWALIOR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI NEERAJ SHRIVASTAVA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY TRANSPORT
DEPARTMENT OF GOVT OF MP, MANTRALAYA,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. MANAGING DIRECTOR, M.P. ROAD TRANSPORT
COR POR ATION , HEAD OFFICE HABIBGANJ,
BHOPAL (MADHYA PRADESH)
3. DIVISIONAL MANAGER M.P. ROAD TRANSPORT
CORPORATION GWALIOR, DARPAN COLONY,
GWALIOR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SANJAY KUMAR SHARMA - GOVERNMENT ADVOCATE)
This petition coming on for admission this day, th e court passed the
following:
ORDER
Though the writ petition is listed for admission, but with the consent of both the parties it is heard finally.
Learned counsel for the petitioners at the outset submits that this matter is covered by the judgment of this Court dated 13.12.2010 Annexure P/3 delivered in Writ Petition No.6528/2010 (S) (B.S. Rajouriya and and Others Vs. State of M.P. and another) and in the light of this judgment, they intend to prefer a representation before the respondent No.2 and 3, who may be directed to Signature Not Verified Signed by: MONIKA SHARMA Signing time: 07-01-2023 10:46:43 AM
decide the same expeditiously.
Accordingly, without expressing any opinion on the merits of the matter, this writ petition is disposed of with the following directions:-
(i) The petitioners shall submit detailed representation enclosing the copies of Annexure P/3 and the order passed today before the respondent No.2 and 3.
(ii) In turn, the respondent No.2 and 3 shall consider and decide the same in accordance with law within three months by passing a speaking order.
(iii) The outcome of the representation shall be communicated to the petitioners and if the authority comes to conclusion that the petitioners are entitled for claim then the same be extended to them forthwith.
With the aforesaid directions, this writ petition is disposed of.
(MILIND RAMESH PHADKE) JUDGE Monika
Signature Not Verified Signed by: MONIKA SHARMA Signing time: 07-01-2023 10:46:43 AM
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