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Rakesh @ Chhotu Pandey vs The State Of Madhya Pradesh
2023 Latest Caselaw 350 MP

Citation : 2023 Latest Caselaw 350 MP
Judgement Date : 5 January, 2023

Madhya Pradesh High Court
Rakesh @ Chhotu Pandey vs The State Of Madhya Pradesh on 5 January, 2023
Author: Nandita Dubey
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    MCRC No. 55245 of 2022
                                        (RAKESH @ CHHOTU PANDEY Vs THE STATE OF MADHYA PRADESH)

                          Dated : 05-01-2023
                                Shri Kuldeep Singh - Advocate for the applicant.

                                Shri Sanjeev Singh - Panel Lawyer for the respondent/State.

Learned counsel for the State has submitted that there are 16 criminal cases registered against the present applicant.

Let a copy of the same be supplied to the counsel for the applicant, who

may seek instructions and file copy of judgments, in case he has been acquitted in any of them.

List this matter after two weeks.

(NANDITA DUBEY) JUDGE

b

Signature Not Verified Signed by: BHARTI GADGE Signing time: 1/5/2023 6:23:13 PM

 
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