Devendra Singh Patel vs L. Rajgopalan
2023 Latest Caselaw 348 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                           SA No. 82 of 2017
                                                  (DEVENDRA SINGH PATEL Vs L. RAJGOPALAN)

                           Dated : 05-01-2023
                                   Shri K.L.Gupta-Advocate for the appellant.

                                   Shri Ankit Saxena- Advocate for the respondent.

Record of the Courts below has been received. Counsel for the appellant prays for and is granted a week's time to argue on the question of admission.

In the light of the judgment passed by the Supreme Court in the case of Raghavendra Swamy Mutt Vs. Uttaradi Mutt, (2016) 11 SCC 235, the stay is not extended for the time being.

The application for stay shall be re-considered at the time of admission. As prayed, list this case on 16.01.2023.

(G.S. AHLUWALIA) JUDGE

TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 06-Jan-23 11:12:35 AM