The State Of M.P. vs Raju @ Narendra Singh
2023 Latest Caselaw 347 MP

Citation : 2023 Latest Caselaw 347 MP
Judgement Date : 5 January, 2023

Madhya Pradesh High Court

The State Of M.P. vs Raju @ Narendra Singh on 5 January, 2023

Author: Rajendra Kumar (Verma)

                                                            1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    CRA No. 210 of 2001
                                            (THE STATE OF M.P. Vs RAJU @ NARENDRA SINGH)

                         Dated : 05-01-2023
                               Shri Dilip Shrivastava - Government Advocate for the appellant/State.

                               Shri E.N. Siddiqui - Advocate for the respondent.

Arguments heard. Reserved for judgment.

(RAJENDRA KUMAR (VERMA)) JUDGE

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Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 1/6/2023 12:18:55 PM

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