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Suresh Dutta Sharma vs The State Of M.P.
2023 Latest Caselaw 343 MP

Citation : 2023 Latest Caselaw 343 MP
Judgement Date : 5 January, 2023

Madhya Pradesh High Court
Suresh Dutta Sharma vs The State Of M.P. on 5 January, 2023
Author: Deepak Kumar Agarwal
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                     CRA No. 543 of 2001
                                              (SURESH DUTTA SHARMA Vs THE STATE OF M.P.)

                           Dated : 05-01-2023


                                 Shri RK Sharma- Senior Advocate with Shri VK Agrawal, Shri MK
                           Chaudhary and Ms. Bhavya Sharma- Advocates for the appellant.
                                 Shri Kuldeep Singh- Public Prosecutor for the respondent- State.

Arguments heard. Reserved for judgment.

(DEEPAK KUMAR AGARWAL) JUDGE

MKB

Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 11-01-2023 12:24:55 PM

 
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