M/S Bharat Auto And Electricals ... vs State Bank Of India,Branch-Harda ...
2023 Latest Caselaw 340 MP

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                             FA No. 79 of 1993
                               (M/S BHARAT AUTO AND ELECTRICALS WORKS Vs STATE BANK OF INDIA,BRANCH-HARDA & ORS.)

                          Dated : 05-01-2023
                                   Ms. Sudipta Choubey - Advocate for the appellant.

                                   Shri Sheersh Agrawal - Advocate for respondent No.1.

Shri Imtiaz Hussain - Advocate for respondent No.2

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

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Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 07-Jan-23 1:13:29 PM