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Chhidamilal Shukla vs The State Of Madhya Pradesh
2023 Latest Caselaw 29 MP

Citation : 2023 Latest Caselaw 29 MP
Judgement Date : 2 January, 2023

Madhya Pradesh High Court
Chhidamilal Shukla vs The State Of Madhya Pradesh on 2 January, 2023
Author: Vivek Agarwal
                                                                    1
                                        IN    THE     HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                                BEFORE
                                                  HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                          ON THE 2 nd OF JANUARY, 2023
                                                      REVIEW PETITION No. 1180 of 2022

                                       BETWEEN:-
                                       1.    CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA
                                             SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION:
                                             RETIRED EMPLOYEE 118 EKTA NAGR TEHSIL
                                             AND DISTRICT JABALPUR (MADHYA PRADESH)

                                       2.    SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA,
                                             AGED    ABOUT      70   YEARS, OCCUPATION:
                                             HOUSEWIFE R/O 118/, EKTA NAGAR TEHSIL AND
                                             DISTRICT JABALPUR (MADHYA PRADESH)

                                       3.    SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL
                                             SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION:
                                             HOUSEWIFE R/O 118/, EKTA NAGAR TEHSIL AND
                                             DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                          .....PETITIONERS
                                       (BY MS. SANJANA SAHNI, ADVOCATE )

                                       AND
                                       1.    THE STATE OF MADHYA PRADESH THROUGH
                                             PRINCIPAL SECRETARY REVENUE DEPARTMENT
                                             VALLABH BHAWAN BHOPAL (M.P.) (MADHYA
                                             PRADESH)

                                       2.    ADDITIONAL      COMMISSIONER       (RURAL)
                                             JABALPUR      DIVISION JABALPUR   (MADHYA
                                             PRADESH)

                                       3.    SUB   DIVISIONAL    OFFICER   (REVENUE)
                                             ADHARTAL, JABALPUR (MADHYA PRADESH)

                                       4.    THE    TEHSILDAR      ADHARTAL JABALPUR
                                             (MADHYA PRADESH)
Signature Not Verified
  SAN




Digitally signed by MOHD TABISH KHAN
                                       5.    SHRI RAM DEO BABA DEVELOPERS AND
Date: 2023.01.02 19:54:01 IST
                                             BUILDER PVT. LTD. THROUGH DIRECTOR SHRI
                                             MOHAN         HARIKISHAN R/O   CHANDAK
                                                                   2
                                             PADMAWATI CHOWK, TELEGAON ROAD, R.B.
                                             DISTRICT VARDHA (MAHARASHTRA)

                                                                                          .....RESPONDENTS

(BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1184 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETAR REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION, JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR Signature Not Verified (MADHYA PRADESH) SAN

Digitally signed by MOHD TABISH KHAN

5. SHRI RAM DEO BABA DEVELOPERS AND Date: 2023.01.02 19:54:01 IST BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI

CHOWK, TELEGAON, ROAD. R.B. (MADHYA PRADESH)

6. SHRI RAHUL DUBEY S/O HARISHANKAR DUBEY, AGED ABOUT 38 YEARS, R/O 2225, WRIGHT TOWN, NEAR PREM MANDIR, DISTRICT JABALPUR (MADHYA PRADESH)

7. SHRI SANJEEV DUBEY S/O LATE R.N. DUBEY, AGED ABOUT 45 YEARS, 702, SNEH NAGAR, NEAR KHANDELWAL PROVISION, DISTRICT JABALPUR (MADHYA PRADESH)

8. SHRI LAXMI NARAYAN VISHWAKARMA S/O LATE M.R. VISHWAKARMA, AGED ABOUT 45 YEARS, 2896/22, TULSI NAGAR, CHERITAL WARD, DISTRICT JABALPUR (MADHYA PRADESH)

9. SMT. ASHA VISHWAKARMA W/O L.N.

VISHWAKARMA, AGED ABOUT 45 YEARS, 2896/22, TULSI NAGAR, CHERITAL WARD, DISTRICT JABALPUR (MADHYA PRADESH)

10. SHRI PRAVEEN VISHWAKARMA S/O L.N.

VISHWAKARMA, AGED ABOUT 45 YEARS, 2896/22, TULSI NAGAR, CHERITAL WARD, DISTRICT JABALPUR (MADHYA PRADESH)

11. SHRI RAGHUNATHAN S SOLANKI S/O G.S.

SOLANKI, AGED ABOUT 45 YEARS, 401, SHIV NAGAR, DAMOH ROAD, DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1185 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH) Signature Not Verified SAN

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND

DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMA SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DEVELOPMENT AUTHORITY DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DVELOPERS AND BUILDER PVT LTD THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MADHYA PRADESH)

6. VISHAL SAXENA S/O GOVIND SAXENA R/O F-10 STAFF COLONY GOVERNMENT ENGINEERING COLLEGE JABALPUR (MADHYA PRADESH)

7. MAYA SHARMA W/O S D SHARMA R/O G-2 DAIRY COLONY GWALIOR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1186 of 2022 Signature Not Verified SAN

BETWEEN:-

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA

SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (MAHARASHTRA)

6. SHRI PRADEEP NEMA S/O R.P. NEMA, AGED ABOUT 45 YEARS, R/O NEAR VIDHYUT MANDAL OFFICE, NARSINGHPUR (MADHYA PRADESH)

7. SMT. SAMPADA NEMA W/O PRADEEP NEMA, Signature Not Verified AGED ABOUT 45 YEARS, R/O VILLAGE SAN KARAKBEL, TEHSIL GOTEGAON, (MADHYA PRADESH) Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

8. NARMADA PRASAD GUPTA S/O B.D. GUPTA R/O

H.N. 821/47, ASHOK NAGAR, ADHARTAL, 2896/22 TULSI NAGAR, CHERITAL WARD (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1187 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) J A B A L P U R JABALPUR DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

Signature Not Verified

4. THE TEHSILDAR A D H A R T A L JABALPUR SAN (MADHYA PRADESH) Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

5. THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY LOCAL SELF GOVERNMENT

MANTRALAYA VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

6. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MAHARASHTRA)

7. SMT. ANANDI BAI PATEL W/O BAHGWAN DAS PATEL R/O HOUSE NO. 190 NIWAS ROAD BILHARI HINOTIYA BHOI TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

8. SMT. SHAKUN BAI PATEL D/O ANANDI BAI PATEL,

NIWAS ROAD BILHARI HINOTIYA BHOI TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

9. HEMAND SAHU S/O MUNNALAL SAHU R/O 2286 NEW TYPE 2 NEAR SAI TEMPLE VFJ STATE SECTOR 1 DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1189 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND Signature Not Verified SAN DISTRICT JABALPUR (MADHYA PRADESH)

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST .....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) J A B A L P U R DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR A D H A R T A L JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MAHARASHTRA)

6. SHRI SANTOSH KUMAR MISHRA S/O R.K.

M ISHR A 1522 LAALMATI NEAR GOPAL HOTEL JABALPUR (MADHYA PRADESH)

7. SHRI RAM DARSHAN BATHRE S/O LATE BABULAL BATHRE NEAR PREM SAGAR GHAMAPUR DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1190 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118/, EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH) Signature Not Verified SAN

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, Digitally signed by MOHD TABISH KHAN AGED ABOUT 70 YEARS, OCCUPATION: Date: 2023.01.02 19:54:01 IST HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND

DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY THROUGH THE REVENE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (MAHARASHTRA)

6. SHRI ALOK KUMAR PATEL S/O BAIJNATH PATEL, AGED ABOUT 30 YEARS, R/O PLOT NO. 7, SHIKSHAK COLONY UKHRI ROAD, BALDEOBAGH (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1197 of 2022

BETWEEN:-

Signature Not Verified

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SAN

Digitally signed by MOHD TABISH KHAN SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: Date: 2023.01.02 19:54:01 IST RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA

PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR A D H A R T A L JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MAHARASHTRA)

6. SHRI SHANKAR MAKHIJA S/O KANHAIYALAL MAKHIJA, AGED ABOUT 41 YEARS, R/O 1605 YADAV COLONY SWAMI VIVEKANAND WARD (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE) Signature Not Verified SAN

REVIEW PETITION No. 1198 of 2022 Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. A D D I T I O N A L COMMISSIONER (RURAL) JABALPUR DIVISION, JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (MAHARASHTRA)

6. SMT. SHAKUN SHIVHARE W/O R.K. SHIVHARE A2 Signature Not Verified SAN KACHNAR CITY, JABALPUR (MADHYA PRADESH)

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST .....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE

STATE)

REVIEW PETITION No. 1199 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) J A B A L P U R DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR A D H A R T A L JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA Signature Not Verified SAN (MAHARASHTRA)

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

6. SHRI AWDHESH TIWARI S/O VASUDEO TIWARI 91/2 WARD NO. 20 SARAWATI COLONY

MAHARAJPUR AMKHERA P.O. ADHARTAL (MADHYA PRADESH)

7. SHRI VARUN PRAKASH DUBEY S/O V.P. DUBEY AMBEDKAR COLONY SHANTI NAGAR DAMOH NAKA (MADHYA PRADESH)

8. SHRI RAMESH KUMAR GUPTA S/O VRINDAVAN GUPTA 206 SANJAY GANDHI NAGAR MODI BADA SADAR CANTT (MADHYA PRADESH)

9. SMT MEENA GUPTA W/O R.P. GUPTA 206 SANJAY GANDHI NAGAR MODI BADA SADAR CANTT (MADHYA PRADESH)

10. SHRI KISHANLAL AHIRWAR S/O NANNULAL AHIRWAR 503 VILLAGE HIRDEPUR TEHSIL AND DISTRICT (MADHYA PRADESH)

11. SHRI NITIN TIWARI S/O RAJU LOCHAN TIWARI 1100 E VIJAY NAGAR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1201 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE 118 EKTA NAGR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE 118 EKTA NAGR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH) Signature Not Verified SAN .....PETITIONERS Digitally signed by MOHD TABISH KHAN (BY MS. SANJANA SAHNI, ADVOCATE ) Date: 2023.01.02 19:54:01 IST

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER(RURAL), JABALPUR DIVISION DISTRICT JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER(REVENUE), JABALPUR ADHARTAL, DISTRICT JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR, A D H A R T A L DISTRICT JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDERS PRIVATE LIMITED, THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON, ROAD. R.B. (MAHARASHTRA)

6. SHRI VIRENDRA CHOUBEY S/O JP CHOUBEY 784, AGRAWAL COLONY, JABALPUR (MADHYA PRADESH)

7. SHRI BHAKTI PRATEEK DUBEY S/O RAM MILAN D U B E Y 2629, BRAHMAN MOHALLA, PURVA GARHA (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1203 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

Signature Not Verified SAN 2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION, JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (MAHARASHTRA)

6. SHRI AMIT CHOUKSEY S/O SHRI RAMESH CHOUKSEY, AGED ABOUT 40 YEARS, R/O 234 NEAR GAUTAM JI KI MADHIYA, SANJIVANI NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1204 of 2022

BETWEEN:-

Signature Not Verified SAN 1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA

PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR JABALPUR (MADHYA PRADESH)

3. THE SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DVELOPERS AND BUILDER PVT . LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MADHYA PRADESH)

6. SHRI AKHILESH NEMA S/O SHYAM SUNDER N E M A R/O 1114/5 SHAHPURA NARIYAWALI SAGAR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1205 of 2022 Signature Not Verified SAN

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER(RURAL), JABALPUR DIVISION DISTRICT JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) AD HARTAL, DISTRICT JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR, A D H A R TA L ADHARTAL, DISTRICT JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEP BABA DEVELOPERS AND BUILDERS PRIVATE LIMITED, THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (OTHER)

6. SHRI KUNWAR BAHADUR SINGH S/O LATE JAGAT BAHADUR SINGH, AGED ABOUT 65 YEARS, BABA RAMDEO COLONY,(DREAM LAND CITY), RIMJHA, TEHSIL AND DISTRICT JABALPUR (MADHYA Signature Not Verified SAN PRADESH)

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST .....RESPONDENTS

(BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1206 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) JABALPUR DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR A D H A R T A L JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI Signature Not Verified SAN CHOWK TELEGAON ROAD R.B. MAHARASHTRA (MAHARASHTRA) Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

6. SHRI SANJAY JAIN S/O CHANDRABHAN JAIN 7

AWATAR COMPLEX GORAKHPUR JABALPUR (MADHYA PRADESH)

7. SHRI VIJAY KESERWANI S/O G.S. KESERWANI 1076 MAHATMA GANDHI WARD DISTRICT JABALPUR (MADHYA PRADESH)

8. SMT. ASHWINI SONI W/O RAKESH SONI 153 NEW JAGDAMBA COLONY BEHIND KRISHI UPAJ MANDI JABALPUR (MADHYA PRADESH)

9. SMT. PUSHPA SONI W/O HUKUMCHAND SONI 499 JAGDISH MANDIR GARHA PHATAK JABALPUR (MADHYA PRADESH)

10. SHRI HARSHIT KESERWANI S/O SUNDARLAL K E S E R WA N I 441 TILAK WARD GALGALA DISTRICT JABALPUR (MADHYA PRADESH)

11. SMT. NANDINI RAJPOOT W/O R.S. RAJPOOT 57 GRAM KUSNI POST MURRAI TESH PATAN DISTRICT JABALPUR (MADHYA PRADESH)

12. SHRI AMIT KUMAR KEWAT S/O A.P. KEWAT 4723/77 JAWAHAR NAGAR DEEWAN ADHAR SINGH WARD ADHARTAL JABALPUR (MADHYA PRADESH)

13. SMT. SAPNA KESERWANI W/O PRAVEEN KESERWANI 80-A SHANTI NAGAR GALI NO. 20/10 JABALPUR (MADHYA PRADESH)

14. SHRI AJAY NEMA S/O KANCHEDI LAL NEMA 657/902 SUDAMA NAGAR MADAN MAHAL JABALPUR (MADHYA PRADESH)

15. SMT. PRAMEELA JAIN W/O ANIL JAIN 538/A ANAND COLONY CHERITAL WARD (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1207 of 2022 Signature Not Verified

BETWEEN:-

SAN

Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SUKLA, AGED ABOUT 72 YEARS, OCCUPATION:

RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118, EKTA NAGAR, TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. A D D I T I O N A L COMMISSIONER (RURAL) JABALPUR DIVISION, JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL, JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR ADHARTAL JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DEVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK, TELEGAON ROAD, R.B. (MAHARASHTRA)

6. SMT. NEELAM SHARMA W/O PAVLESH SHARMA, AGED ABOUT 45 YEARS, R/O GRAM PANCHAYAT GUBRA KALA TEHSIL SEHPURA (MADHYA PRADESH)

7. KULDEEM GAUTAM S/O BAIDI GAUTAM, AGED Signature Not Verified ABOUT 45 YEARS, R/O 153, BEICHI, UMARIYA SAN CHOURAHA, DISTRICT GWALIOR (MADHYA PRADESH) Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

REVIEW PETITION No. 1208 of 2022

BETWEEN:-

1. CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION: RETIRED EMPLOYEE 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR M.P. (MADHYA PRADESH)

2. SMT. MUNNI BAI W/O CHHIDAMILAL SHUKLA, AGED ABOUT 70 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

3. SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION: HOUSEWIFE R/O 118 EKTA NAGAR TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONERS (BY MS. SANJANA SAHNI, ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECRETARY REVENUE DEPARTMENT VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER (RURAL) J A B A L P U R DIVISION JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL JABALPUR (MADHYA PRADESH)

4. THE TEHSILDAR A D H A R T A L JABALPUR (MADHYA PRADESH)

5. SHRI RAM DEO BABA DVELOPERS AND BUILDER PVT. LTD. THROUGH DIRECTOR SHRI MOHAN HARIKISHAN CHANDAK PADMAWATI CHOWK Signature Not Verified SAN

TELEGAON ROAD R.B. MAHARASHTRA Digitally signed by MOHD TABISH KHAN Date: 2023.01.02 19:54:01 IST (MAHARASHTRA)

6. SHRI ASHOK ARMARKAR S/O LATE BABURAJ JI ARMARKAR, AGED ABOUT 45 YEARS, R/O E-118 SANJAY NAGAR RANJHI TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

7. SMT. DURGA ARMARKAR W/O ASHOK ARMARKAR, AGED ABOUT 45 YEARS, R/O E-118 SANJAY NAGAR RANJHI TEHSIL AND DISTRICT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE STATE)

These review petition coming on for admission this day, t h e court passed the following:

ORDER After arguing at length, Smt. Sanjana Sahni prays for withdrawal of these review petitions with a request that it may be observed that the impugned order passed by the High Court will not influence the judgment of the Trial Court and Trial Court shall decide the matter on its own merits.

This request is not opposed by Shri Manas Mani Verma, Government Advocate for the State.

Accordingly, these review petitions are disposed of with a direction that there is no scope for indulgence in the review jurisdiction of this Court but at the same time Trial Court will not be influenced by any observation made in the impugned order while deciding the suit which may be decided on its own merits.

In above terms, review petitions are disposed of.

Signature Not Verified SAN (VIVEK AGARWAL) JUDGE Digitally signed by MOHD TABISH KHAN Tabish Date: 2023.01.02 19:54:01 IST

 
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