Citation : 2023 Latest Caselaw 264 MP
Judgement Date : 4 January, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 47850 of 2022 (JEETU @ JITENDRA Vs THE STATE OF MADHYA PRADESH)
Dated : 04-01-2023 Shri Virendra Sharma - Advocate for the applicant.
Shri Abhishek Bhargava - PL for non applicant/State. Counsel for the applicant prays for and is granted time to file copy of bail order/judgment passed by different courts in respect of the present applicant in other cases.
List after two weeks.
(ANIL VERMA) JUDGE
trilok
Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 05-Jan-23 11:39:13 AM
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