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Sonu @ Rajendra Choudhary vs The State Of Madhya Pradesh
2023 Latest Caselaw 261 MP

Citation : 2023 Latest Caselaw 261 MP
Judgement Date : 4 January, 2023

Madhya Pradesh High Court
Sonu @ Rajendra Choudhary vs The State Of Madhya Pradesh on 4 January, 2023
Author: Sujoy Paul
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 709 of 2021
                                      (SONU @ RAJENDRA CHOUDHARY Vs THE STATE OF MADHYA PRADESH)

                         Dated : 04-01-2023
                                 Shri Prasanna Namedo - Advocate for the appellant.

                                 Shri Yogesh Dhande - Government Advocate for respondent/State.

As prayed by learned counsel for the appellant, list on 09/01/2023 to enable him to argue the matter armed with the impugned judgment.


                            (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                               JUDGE                                              JUDGE

                         manju




Signature Not Verified Signed by: MANJU Signing time:

1/5/2023 12:26:52 PM

 
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