Kuwanwar ... vs Smt.Shailendra Kumari
2023 Latest Caselaw 257 MP

                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        FA No. 785 of 2008
                           (KUWANWAR KISHORE(D)TH.LR.SMT.KRISHNARAJA AND OTHERS Vs SMT.SHAILENDRA KUMARI AND
                                                                OTHERS)

                           Dated : 04-01-2023
                                   Shri K.S.Jha-Advocate for the appellants.

                                   Shri Anoop Kumar Saxena-Advocate for respondent no.1.

None for respondent nos.2, 4, 5 and 8.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 06-Jan-23 11:12:35 AM