The State Of Madhya Pradesh vs Mukesh Chand
2023 Latest Caselaw 256 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        MCRC No. 7897 of 2015
                                          (THE STATE OF MADHYA PRADESH Vs MUKESH CHAND AND OTHERS)

                          Dated : 04-01-2023
                                    Shri Piyush Jain, learned Government Advocate for the State.

                                    Shri Manish Kumar Jain, learned counsel for the respondent.

Though last opportunity was afforded to the State on 14.09.2022 to argue this petition seeking leave to appeal against the Judgment of acquittal of the respondents.

The learned State counsel yet again seeks time to file a synopsis and then argue the matter.

List after four weeks.

                             (SHEEL NAGU)                                              (VIRENDER SINGH)
                                 JUDGE                                                      JUDGE

                          Loretta

Signature Not Verified Signed by: MRS. LORETTA RAJ Signing time: 1/6/2023 5:05:21 PM