Kailash vs State Of M.P.
2023 Latest Caselaw 190 MP

Citation : 2023 Latest Caselaw 190 MP
Judgement Date : 3 January, 2023

Madhya Pradesh High Court

Kailash vs State Of M.P. on 3 January, 2023

Author: Rohit Arya

                                      1
               IN THE HIGH COURT OF MADHYA PRADESH
                            AT GWALIOR
                               CRA No. 180 of 2001
                                (KAILASH Vs STATE OF M.P.)

 Dated : 03-01-2023
          Shri Atul Gupta - Advocate for the appellant.

          Dr. Smt. Anjali Gyanani - Public Prosecutor for the State.
          Arguments heard.
          Reserved for judgment.


    (ROHIT ARYA)                                    (SATYENDRA KUMAR SINGH)
       JUDGE                                                 JUDGE

 (alok)




ALOK KUMAR
2023.01.04

10:45:07 +05'30'

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