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Smt. Shakuntala vs Raju Prasad Patel
2023 Latest Caselaw 185 MP

Citation : 2023 Latest Caselaw 185 MP
Judgement Date : 3 January, 2023

Madhya Pradesh High Court
Smt. Shakuntala vs Raju Prasad Patel on 3 January, 2023
Author: Maninder S. Bhatti
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       MP No. 5261 of 2018
                                            (SMT. SHAKUNTALA Vs RAJU PRASAD PATEL AND OTHERS)

                         Dated : 03-01-2023
                                  Shri Umesh Shrivastava, learned counsel for petitioner.

                                  Shri B.P. Pathak, learned counsel for respondents.

Learned counsel for respondent No.1 and 2 prays for time to bring on record the judgment by which respondent No.1 has been acquitted by the trial Court.

Time granted.

List in the week commencing 23.01.2023.

(MANINDER S. BHATTI) JUDGE

Shub

Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 1/4/2023 4:08:32 PM

 
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