Rambharose vs Smt. Rajkumari
2023 Latest Caselaw 184 MP

Citation : 2023 Latest Caselaw 184 MP
Judgement Date : 3 January, 2023

Madhya Pradesh High Court

Rambharose vs Smt. Rajkumari on 3 January, 2023

Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 656 of 2022 (RAMBHAROSE Vs SMT. RAJKUMARI)

Dated : 03-01-2023 Shri R.S.Saini- Advocate for the appellant.

As prayed by learned counsel for the appellant, list after a week to enable him to argue the matter armed with the recent judgment of Supreme Court in the case of Rajnesh Vs Neha, 2021 (2) SCC 324.


                               (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                  JUDGE                                            JUDGE

                          sm

Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 04-Jan-23 1:10:39 PM

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