Suresh Chandra Jain vs Deepak Soni
2023 Latest Caselaw 183 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                   MCRC No. 59056 of 2022
                                                 (SURESH CHANDRA JAIN Vs DEEPAK SONI)

                          Dated : 03-01-2023
                                Shri Sankalp Kochar - Advocate for the applicant.

                                 Issue notice to the respondent on payment of process fees within one

week; returnable within four weeks.

Meanwhile, till the next date of hearing, no final judgment shall be passed. Certified copy as per rules.

(RAJENDRA KUMAR (VERMA)) JUDGE

vai

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 04-Jan-23 4:03:33 PM