Citation : 2023 Latest Caselaw 1789 MP
Judgement Date : 31 January, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRA No. 632 of 2015
(SUDHEER SINGH Vs THE STATE OF MADHYA PRADESH THR)
Dated : 31-01-2023
Shri Ayush Saxena-Advocate for the appellant.
Shri Rajesh Shukla-Deputy Advocate General for respondent/State.
Arguments heard. Reserved for judgment.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
pd
Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 1/31/2023 6:49:02 PM
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