Maniram vs The State Of M.P.
2023 Latest Caselaw 1685 MP

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                          CRA No. 977 of 2004
                                                         (MANIRAM Vs THE STATE OF M.P.)

                          Dated : 30-01-2023
                                    None for the appellant.

                                    Shri Vinod Tiwari - Panel Lawyer for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Chhindwara is directed to appoint

a Mediator in this matter placed at Tamiya District - Chhindwara.

Office is directed to send copy of the judgments and other relevant documents to the Principal District and Sessions Judge, Chhindwara.

List after receipt of the report of the Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/31/2023 11:12:46 AM