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Ramai & Ors. vs The State Of M.P.
2023 Latest Caselaw 1684 MP

Citation : 2023 Latest Caselaw 1684 MP
Judgement Date : 30 January, 2023

Madhya Pradesh High Court
Ramai & Ors. vs The State Of M.P. on 30 January, 2023
Author: Rajendra Kumar (Verma)
                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                          CRA No. 1622 of 2003
                                                  (RAMAI & ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 30-01-2023
                                    None for the appellant.

                                    Shri Vinod Tiwari - Panel Lawyer for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Satna is directed to appoint a

Mediator in this matter placed at Amarpatan District - Satna.

Office is directed to send copy of the judgments and other relevant documents to the Principal District and Sessions Judge, Satna.

List after receipt of the report of the Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/31/2023 11:12:46 AM

 
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