Ntpc Limited Through Maha ... vs Sikandar
2023 Latest Caselaw 1274 MP

                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT INDORE
                                                       FA No. 1973 of 2022
                                    (NTPC LIMITED THROUGH MAHA PRABANDHAK Vs SIKANDAR AND OTHERS)

                          Dated : 20-01-2023
                                 Shri Anurag Chandra Goel, learned counsel for the appellant.

                                 None for the respondents, despite caveat..

Heard on the question of admission and on I.A.No.8400/2022, which is an application for stay.

Considering the fact that in the other identical matters interim relief has

been granted by this Court, it is directed that till the next date of hearing, the effect and operation of the impugned order/judgment dated 19.10.2022 shall remain stayed.

Let the record of the case from the concerned Court be requisitioned. Let the matter be listed along with FA No.1962/2022 and FA No.1965/2022.

Certified copy as per rules.

(SUBODH ABHYANKAR) JUDGE

moni

Signature Not Verified Signed by: MONI RAJU Signing time: 1/20/2023 6:27:57 PM