Citation : 2023 Latest Caselaw 1132 MP
Judgement Date : 18 January, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 4570 of 2022 (SANTOSH SHARMA Vs BHAGIRATH AND OTHERS)
Dated : 18-01-2023 Shri A.K. Jain, Counsel for the applicant.
Learned Counsel for the applicant submits that looking to the conviction and sentence awarded, this case may be heard by a Single Bench.
Having perused the impugned judgment, it appears that the appellant has been convicted for offence punishable u/s. 323/34 and sentenced to remain stand till rising of the Court and fine of Rs. 1,000/-
Office to examine and list before appropriate Bench.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
ar
ABDUR RAHMAN
2023.01.19
10:57:56 +05'30'
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