Mahesh Prasad Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 110 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     WP No. 8927 of 2021
                                  (MAHESH PRASAD GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 02-01-2023
                               Shri Kamlesh Dwivedi - Advocate for petitioner.

                               Shri G.P. Singh - Government Advocate for respondents/State.

Counsel appearing for the petitioner prays for short time to examine the judgment passed by this Court in W.P. No. 18604/2021, in which it has categorically been laid down that confiscated vehicle cannot be released by the

High Court.

List the matter after a week.

(VISHAL DHAGAT) JUDGE

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Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 1/3/2023 4:22:20 PM