Smt. Rajuk vs The State Of Madhya Pradesh
2023 Latest Caselaw 1045 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 3581 of 2017
                                          (SMT. RAJUK AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 17-01-2023
                                  Shri Sunil Mishra- Advocate for the appellants.

                                  Shri Akhilendra Singh - Government Advocate for the respondent/State.

Learned counsel for the appellants after arguing sometime prays for time to argue the matter armed with relevant judgment.

Learned Government Advocate has no objection.

List the case in the next week.

                               (SUJOY PAUL)                                (AMAR NATH (KESHARWANI))
                                  JUDGE                                             JUDGE

                          HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 1/18/2023 11:19:43 AM