Surprakash Dubey vs The State Of Madhya Pradesh
2023 Latest Caselaw 1008 MP

                                                                   1
                                   IN      THE     HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                             BEFORE
                                               HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                     ON THE 17 th OF JANUARY, 2023
                                                    REVIEW PETITION No. 779 of 2022

                                  BETWEEN:-
                                  SURPRAKASH DUBEY S/O LATE MR. GOVIND RAM
                                  DUBEY, AGED ABOUT 59 YEARS, R/O Q.NO. 4, NEAR
                                  FILTER PLANT, EASH BAGH ROAD, BARKHEDI,
                                  BHOPAL (MADHYA PRADESH)

                                                                                              .....PETITIONER
                                  (NONE)

                                  AND
                                  1.    THE STATE OF MADHYA PRADESH THR.
                                        SECRETARY HEALTH DEPARTMENT, VALLABH
                                        BHAWAN, BHOPAL (MADHYA PRADESH)

                                  2.    DIRECTOR, HEALTH DEPARTMENT, SATPURA
                                        BHAWAN, BHOPAL( (MADHYA PRADESH)

                                  3.    CIVIL SURGEON    AND    CHIEF HOSPITAL
                                        SUPERIENTEDENT, JAI PARAKASH HOSPITAL
                                        BHOPAL (MADHYA PRADESH)

                                  4.    SECRETARY, DEPARTMENT  OF               PENSION,
                                        VALLABH BHAWAN, BHOPAL                 (MADHYA
                                        PRADESH)

                                                                                            .....RESPONDENTS
                                  (BY SHRI MANAS MANI VERMA - GOVT. ADVOCATE)

                                        T h is petition coming on for orders this day, t h e cou rt passed the
                                  following:
                                                                    ORDER

Signature Not Verified SAN No ground for review is made out to show indulgence. Date of the Digitally signed by TULSA SINGH Date: 2023.01.18 19:30:25 IST judgment on which it was rendered is mentioned. There is no error apparent on

the face of the record calling for exercise of power of review as conferred on this Court under Order 47 Rule 1 of CPC.

Accordingly, review petition fails and is hereby dismissed.

(VIVEK AGARWAL) JUDGE ts

Signature Not Verified SAN

Digitally signed by TULSA SINGH Date: 2023.01.18 19:30:25 IST